High Courts20 Jan 2014Dismissed
Shailabala Mishra Vs Jawaharlal Nehru University and Another
Delhi High Court · (2014) 01 DEL CK 0318
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 184 of 195
High Courts20 Jan 2014Dismissed
National Insurance Co. Ltd. Vs Ram Prakash and Others
Delhi High Court · (2014) LLR 234
Employees Compensation Act, 1923 - Section 2(g) 30 4(1)(b) 4(2A)
High Courts20 Jan 2014Dismissed
Nanak Ram Jaisinghani Vs Tilak Raj Salooja and Others
Delhi High Court · (2014) 208 DLT 193
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7 100Transfer of Property Act, 1882 - Section 100 106
High Courts20 Jan 2014Disposed Off
Trilok Singh and Another Vs State (NCT of Delhi)
Delhi High Court · (2014) 2 JCC 956
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313 428Penal Code, 1860 (IPC) - Section 300 302 304 307 326
High Courts20 Jan 2014Allowed
Vishal Vs The State of NCT of Delhi
Delhi High Court · (2014) 1 ILR 652
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 390 392 397 511
High Courts20 Jan 2014Disposed Off
M/s. Seth Hotels Pvt. Ltd. Vs Late Mahinder Kumar Seth and Others
Delhi High Court · (2014) 119 CLA 55 : (2014) 182 CompCas 491 : (2014) 2 CompLJ 615 : (2014) 124 SCL 205
Companies Act, 1956 - Section 397 398
High Courts20 Jan 2014Dismissed
Ravinder Bagga Vs Ved Prakash Tyagi
Delhi High Court · (2014) 01 DEL CK 0205
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts20 Jan 2014Dismissed
Pushpa Rani and Others Vs DDA
Delhi High Court · (2014) 01 DEL CK 0157
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Order 41 Rule 27, Order 42 Rule 1Delhi Development Act, 1957 - Section 53-B
High Courts20 Jan 2014Dismissed
Maya Ram Sharma Vs Union of India and Another
Delhi High Court · (2014) 5 AD 751 : (2014) 207 DLT 452
High Courts20 Jan 2014Dismissed
Mehtab Vs Municipal Corporation of Delhi
Delhi High Court · (2014) 141 FLR 804 : (2014) 1 LLN 627 : (2014) LLR 241
Industrial Disputes Act, 1947 - Section 17-B 25(F) 25(G)
High Courts20 Jan 2014Dismissed
Satish Kumar Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0075
High Courts20 Jan 2014Dismissed
Chandra Vir Singh Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0074
High Courts20 Jan 2014Dismissed
Action Committee Unaided Recognized Private Schools Vs Lt. Governor and Others Forum for Promotion of Quality Education for all Vs Lt. Governor of Delhi and Others
Delhi High Court · (2014) 206 DLT 731
Constitution of India, 1950 - Article 226Delhi School Education Act, 1973 - Section 16(3) 22 3(1)
High Courts20 Jan 2014Dismissed
Sushil Kumar Bagga Vs Dewan Chander Batra and Another
Delhi High Court · (2014) 3 AD 517 : (2014) 207 DLT 346
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ASpecific Relief Act, 1963 - Section 16(c) 19(b)Transfer of Property Act, 1882 - Section 52 53A
High Courts20 Jan 2014Dismissed
Nawab Singh Vs State of Delhi
Delhi High Court · (2014) 209 DLT 319 : (2014) 1 JCC 706
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Penal Code, 1860 (IPC) - Section 177 182 463 464 465Prevention of Corruption Act, 1988 - Section 13 13(1)(d) 13(2) 7
High Courts20 Jan 2014Dismissed
M/s. Manpower Services India Pvt. Ltd. Vs Additional Commissioner-Cum-Regional Director, Esic and Another
Delhi High Court · (2014) LLR 236
Employees State Insurance Act, 1948 - Section 75 82 85B
High Courts20 Jan 2014Partly Allowed
Municipal Corporation of Delhi Vs Laxmi Devi
Delhi High Court · (2014) 4 AD 600 : (2014) 208 DLT 44
Constitution of India, 1950 - Article 14 16 226 227Industrial Disputes Act, 1947 - Section 2(oo) 2(oo)(bb) 25(F) 25(G) 25(H)Uttar Pradesh Industrial Disputes Act, 1947 - Section 6P
High Courts17 Jan 2014Allowed
Himalya International Ltd. Vs Simplot India Foods Pvt. Ltd. (Simplot India) (LLC) and Another
Delhi High Court · (2014) 2 ARBLR 154 : (2014) 141 DRJ 564
Arbitration Act, 1940 - Section 33Arbitration and Conciliation Act, 1996 - Section 11 11(5) 11(9) 16 16(1)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)
High Courts17 Jan 2014Allowed
Janak Datwani Vs C.N.A. Exports Pvt. Ltd. and Others
Delhi High Court · (2014) 4 AD 420 : (2014) 208 DLT 223 : (2014) 141 DRJ 585 : (2014) 1 ILR 637
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts17 Jan 2014Dismissed
State Vs Nagender Shah
Delhi High Court · (2014) 2 AD 265
Criminal Procedure Code, 1973 (CrPC) - Section 164 378(1)Penal Code, 1860 (IPC) - Section 365 367 376 377 506