High Courts03 Feb 2014Dismissed
Dr. Neelam Bhalla Vs Union of India and Others
Delhi High Court · (2014) 208 DLT 413
Right to Information Act, 2005 - Section 19(8) 20(2) 24
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 174 of 195
High Courts02 Feb 2014
Maya Vs State (NCT) of Delhi
Delhi High Court · (2014) 1 JCC 665
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304, 304B, 304-B, 307
High Courts31 Jan 2014Dismissed
Shekhar Vs State (NCT of Delhi)
Delhi High Court · (2014) 2 ILR 1283
Arms Act, 1959 - Section 25 — Penal Code, 1860 (IPC) - Section 34, 394, 398, 452
High Courts31 Jan 2014
Kali Ram and Others Vs State N.C.T. of Delhi
Delhi High Court · (2014) 01 DEL CK 0440
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 308, 320, 323
High Courts31 Jan 2014
Dholadhar Investment P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 362 ITR 111
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254(2), 68
High Courts31 Jan 2014Dismissed
Municipal Corporation of Delhi Vs Nihal Chand (Deceased) through Legal Heir
Delhi High Court · (2014) 208 DLT 299
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts31 Jan 2014Dismissed
R.K. Sharma Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0407
High Courts31 Jan 2014
Ashok Kumar Vs State
Delhi High Court · (2014) 3 AD 139
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300 302 304 307
High Courts31 Jan 2014Dismissed
Maheshwar Singh Vs The Management of M/s. Indomag Steel Technology Ltd.
Delhi High Court · (2014) 207 DLT 702 : (2014) 141 FLR 437 : (2014) LLR 294
Constitution of India, 1950 - Article 12 226Industrial Disputes Act, 1947 - Section 11-A 2(s) 25 25F 25-F
High Courts31 Jan 2014Dismissed
Ramesh Kumar Vs Union of India
Delhi High Court · (2014) 01 DEL CK 0394
High Courts31 Jan 2014Allowed
Smt. Swaran Lata and Others Vs Shri Kulbhushan Lal and Others
Delhi High Court · AIR 2014 Delhi 86 : (2014) 210 DLT 393 : (2014) 141 DRJ 205 : (2014) 2 ILR 1362
Delhi Land Reforms Act, 1954 - Section 185 51Delhi Municipal Corporation Act, 1957 - Section 507 507(a)Hindu Succession Act, 1956 - Section 14 15(1) 6 6(1) 6(5)
High Courts31 Jan 2014Allowed
Monica Malik Vs Amit Malik
Delhi High Court · (2014) 209 DLT 358 : (2014) 2 DMC 179
High Courts31 Jan 2014Disposed Off
Haryana Roadways Vs Kirpal Singh
Delhi High Court · (2014) 141 FLR 446 : (2014) 1 LLJ 614 : (2014) LLR 292
Minimum Wages Act, 1948 — Section 10
High Courts31 Jan 2014Dismissed
Dinesh Kumar Vs State
Delhi High Court · (2014) 2 CCR 1 : (2014) CriLJ 3344 : (2015) 2 Crimes 242 : (2014) 1 JCC 760
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313 428Penal Code, 1860 (IPC) - Section 363 366 375 376 90
High Courts31 Jan 2014Disposed Off
Sunil @ Bhure @ Mahanand Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 1 JCC 9
Constitution of India, 1950 - Article 20Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2(xi) 2(xv) 2(xx) 21 21(a)
High Courts31 Jan 2014Allowed
Shri Rajindra Motwani Vs State and Others
Delhi High Court · (2014) 6 AD 255 : (2014) 208 DLT 373 : (2014) 141 DRJ 631
Limitation Act, 1963 - Section 15(5)Succession Act, 1925 - Section 276
High Courts31 Jan 2014
Ram Shekhar Jha Vs University of Delhi and Another University of Delhi Vs R.K. Yadav
Delhi High Court · (2014) 1 LLJ 600
Industrial Disputes Act, 1947 — Section 2(A), 25(F)
High Courts31 Jan 2014Dismissed
Brij Trading Co. Vs Enforcement Directorate
Delhi High Court · (2014) 208 DLT 133
Evidence Act, 1872 - Section 34Foreign Exchange Regulation Act, 1973 - Section 40 50 51 64(2) 68Partnership Act, 1932 - Section 25 26 28
High Courts31 Jan 2014Dismissed
Arun Kumar Mishra Vs Union of India and Another M/S. Ajanta Merchants Private Ltd. Vs The Directorate of Enforcement
Delhi High Court · (2014) 4 AD 416 : (2014) 208 DLT 56
Prevention of Money-Laundering Act, 2002 - Section 11 24 26 5(1) 5(5)
High Courts31 Jan 2014Dismissed
Jagdish Vs Om Prakash
Delhi High Court · (2014) 01 DEL CK 0063
Civil Procedure Code, 1908 (CPC) - Section 100