High Courts05 Feb 2014Dismissed
Surinder Singh (now Deceased) through LRs. Vs Surbir Singh and Another
Delhi High Court · (2014) 3 AD 412 : (2014) 141 DRJ 672
Delhi Rent Control Act, 1958 - Section 50Specific Relief Act, 1963 - Section 20
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 172 of 195
High Courts05 Feb 2014
Director of Income Tax and Others etc etc Vs M/s. E. Funds IT Solution and Others etc etc
Delhi High Court · (2014) 364 ITR 256 : (2014) 226 TAXMAN 44
Income Tax Act, 1961 - Section 10A 143(3) 147 148 234A
High Courts05 Feb 2014
K. Mani Dhaundiyal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 142 FLR 1115 : (2014) 2 LLN 423 : (2014) LLR 356 : (2014) LLR 1135
High Courts05 Feb 2014Dismissed
Mewa Ram Vs State
Delhi High Court · (2014) 3 AD 385
Criminal Procedure Code, 1973 (CrPC) — Section 195, 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 191, 193, 204, 205, 379
High Courts04 Feb 2014Disposed off
PP Jewellers Pvt. Ltd. Vs Modern New Kapoor Jewellers Pvt. Ltd.
Delhi High Court · (2014) 2 ILR 1425
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5), Order 37 Rule 37
High Courts04 Feb 2014
Madan Singh and Others Vs Ladli Pershad Jaiswal and Others
Delhi High Court · (2014) 02 DEL CK 0291
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92
High Courts04 Feb 2014
Delhi Transport Corporation Vs Dhan Raj Singh and Others
Delhi High Court · (2014) 02 DEL CK 0290
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts04 Feb 2014
Raghav Vs Satish Kumar Saini
Delhi High Court · (2014) 02 DEL CK 0286
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts04 Feb 2014
Atul Gupta Vs State
Delhi High Court · (2015) 1 JCC 607
Penal Code, 1860 (IPC) — Section 354, 354A, 506
High Courts04 Feb 2014Disposed Off
Prem Kumar @ Kalu and Another Vs The State (Govt. of NCT) DELHI
Delhi High Court · (2014) 2 JCC 873
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34 392 397 411
High Courts04 Feb 2014Dismissed
M/s. Royal Palace In Hotel Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2014) 3 AD 1 : (2014) 207 DLT 658 : (2014) 2 JCC 49
Criminal Procedure Code, 1973 (CrPC) - Section 177 178 178(d) 179 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Feb 2014Disposed Off
Mohd. Israr Qureshi Vs State
Delhi High Court · (2014) 3 AD 89
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 392 397 411
High Courts04 Feb 2014Allowed
Tarun Garg Vs Central Bureau of Investigation
Delhi High Court · (2014) 02 DEL CK 0213
Criminal Procedure Code, 1973 (CrPC) - Section 311Prevention of Corruption Act, 1988 - Section 20(1) 8
High Courts04 Feb 2014
Pernod Ricard India Pvt. Ltd. Vs Special Director of Enforcement
Delhi High Court · (2014) 02 DEL CK 0212
Customs Act, 1962 - Section 111 124 18 18(2) 28Evidence Act, 1872 - Section 106Foreign Exchange Regulation Act, 1973 - Section 40 40 51 8(1) 8(3)
High Courts04 Feb 2014Dismissed
Godrej Consumer Products Ltd. Vs Controller of Legal Metrology and Others
Delhi High Court · (2015) 1 Crimes 214 : (2014) FAJ 378
Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 482Legal Metrology Act, 2009 - Section 18(1) 36(1)
High Courts04 Feb 2014Dismissed
Hukam Singh Vs Gulshan Kumar Gambhir
Delhi High Court · (2014) 208 DLT 68
Evidence Act, 1872 - Section 65Registration Act, 1908 - Section 17 49Transfer of Property Act, 1882 - Section 53A 54
High Courts04 Feb 2014
The Commissioner of Income Tax-V Vs M/s. Quantum Coders Ltd.
Delhi High Court · (2014) 02 DEL CK 0154
High Courts04 Feb 2014Dismissed
Neeraj Gautam and Another Vs S.P. Bansal
Delhi High Court · (2014) 02 DEL CK 0121
Companies Act, 1956 — Section 166, 210, 25
High Courts04 Feb 2014Dismissed
Yogendra Nath Vs Commissioner Kendriya Vidyalaya Sangathan
Delhi High Court · (2014) 2 ILR 1428
High Courts04 Feb 2014Dismissed
Shri Shiv Paul Sagar Vs Smt. Vishakha Sharma
Delhi High Court · (2014) 02 DEL CK 0075
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7Transfer of Property Act, 1882 - Section 106