High Courts10 Feb 2014Dismissed
State Vs Naresh and Others
Delhi High Court · (2014) 3 AD 6 : (2014) 208 DLT 396 : (2014) 1 DMC 797 : (2014) 1 JCC 685
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B 34 498A
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 170 of 195
High Courts10 Feb 2014
Ashwani Kumar Goel Vs Income Tax Settlement Commission and Others
Delhi High Court · (2014) 267 CTR 1 : (2014) 2 ILR 1449 : (2014) 364 ITR 492
Income Tax Act, 1961 - Section 132 142 142-(2)A 158BE 245(1)
High Courts10 Feb 2014Disposed Off
Tilak Raj Vs State
Delhi High Court · (2014) 02 DEL CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 313 397Evidence Act, 1872 - Section 73Penal Code, 1860 (IPC) - Section 420 468 471 478 511
High Courts10 Feb 2014Dismissed
Maulana Saleem Vs Tamizan
Delhi High Court · (2014) 1 JCC 724
Criminal Procedure Code, 1973 (CrPC) - Section 125 397Family Courts Act, 1984 - Section 19 5Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 4
High Courts10 Feb 2014Dismissed
State Vs Lakhan @ Raju @ F Gajinder
Delhi High Court · (2014) 2 AD 741 : (2014) 1 JCC 741
Criminal Procedure Code, 1973 (CrPC) - Section 313 378 482Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 302 34 396 412
High Courts10 Feb 2014Allowed
Nawal Kishore Mehta @ Nawal Mehta Vs Shashi Bansal @ Babli
Delhi High Court · (2014) 4 AD 409 : (2014) 208 DLT 64
Civil Procedure Code, 1908 (CPC) - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(a)Limitation Act, 1963 - Section 10 11 12 13 14
High Courts10 Feb 2014
Mukesh Mohan Goel and Others Vs Asst. Engineer (Bldg) Central Zone South Delhi Municipal Corporation
Delhi High Court · (2014) 4 AD 149
High Courts10 Feb 2014
Govt. of NCT of Delhi Vs M/S. Nav Nirman Construction Co.
Delhi High Court · (2014) 3 AD 432 : (2014) 3 ILR 2074
High Courts10 Feb 2014Dismissed
Archana Kumari Vs M/s. G.D. Foods Manufacturing (I) Pvt. Ltd.
Delhi High Court · (2014) 2 LLN 439 : (2014) LLR 347
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts07 Feb 2014
State Vs Ashok Kumar Jain
Delhi High Court · (2014) 1 Crimes 639
Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 482Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 307, 323, 324, 342, 452
High Courts07 Feb 2014
Tata AIG General Insurance Co. Ltd. Vs Harpal Singh and Others
Delhi High Court · (2014) 02 DEL CK 0223
High Courts07 Feb 2014Dismissed
Sanjay Kumar Vs State
Delhi High Court · (2014) 02 DEL CK 0196
Criminal Procedure Code, 1973 (CrPC) - Section 313 374Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302 376
High Courts07 Feb 2014Dismissed
State Vs Rajesh Gosain and Another Vijay Govind Vs State and Another
Delhi High Court · (2014) 2 JCC 1383
Criminal Procedure Code, 1973 (CrPC) - Section 438 439(2) 482Income Tax Act, 1961 - Section 66Information Technology Act, 2000 - Section 66 66C
High Courts07 Feb 2014Disposed Off
Kumar Ashish Vs State
Delhi High Court · (2014) 1 CCR 223 : (2014) 3 Crimes 592 : (2014) 208 DLT 31 : (2014) 1 JCC 555
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 308, 323
High Courts07 Feb 2014Dismissed
Suraj Bhan Thr. GPA Holder and Others Vs Union of India and Another
Delhi High Court · (2014) 6 AD 396
Land Acquisition Act, 1894 - Section 3 3(b) 30 31 54Penal Code, 1860 (IPC) - Section 120B 120-B 420 467 468
High Courts07 Feb 2014
Delhi Transport Corporation Vs Krishna Devi
Delhi High Court · (2014) ACJ 2702
Employees Compensation Act, 1923 — Section 30
High Courts07 Feb 2014Disposed Off
Anil Kumar and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 02 DEL CK 0071
Penal Code, 1860 (IPC) — Section 34, 394
High Courts07 Feb 2014
Oswal Agro Mills Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 5 AD 813 : (2014) 268 CTR 181 : (2014) 208 DLT 18 : (2014) 363 ITR 486 : (2014) 222 TAXMAN 10
Income Tax Act, 1961 - Section 260A(1) 43B 43-B
High Courts07 Feb 2014Dismissed
Balwan Singh and Others Vs Sahara India Parivar and Another
Delhi High Court · (2014) 2 LLN 425 : (2014) LLR 357
Industrial Disputes Act, 1947 — Section 2A
High Courts06 Feb 2014Allowed
Subhash Chandra Vs Union of India and Others
Delhi High Court · (2014) 2 ILR 1442
Administrative Tribunals Act, 1985 - Section 21