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Delhi High Court judgments, 2014

3,895 judgments · page 169 of 195

High Courts11 Feb 2014

Shri Kure Vs Shri Dalip Singh and Others

Delhi High Court · (2014) 02 DEL CK 0113

Civil Procedure Code, 1908 (CPC) - Section 9Delhi Land Reforms Act, 1954 - Section 185East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 1 19 20 21 22
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High Courts11 Feb 2014Allowed

Phool Wati and Another (in J.C.) Vs State

Delhi High Court · (2014) 2 DMC 111 : (2014) 2 JCC 903

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B 304-B 498A 498-A
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High Courts11 Feb 2014Dismissed

Smt. Ranjana Gupta Vs Rajnesh Gupta and Others

Delhi High Court · (2014) 4 AD 534 : (2014) 208 DLT 347 : (2014) 1 DMC 837 : (2014) 142 DRJ 695

Penal Code, 1860 (IPC) - Section 34 406 498-AProtection of Women From Domestic Violence Act, 2005 - Section 12 18 19 19(8) 20
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High Courts10 Feb 2014Disposed Off

Aruna Chadha Vs State of NCT Delhi

Delhi High Court · (2014) 3 AD 130 : (2014) 1 JCC 745

Criminal Procedure Code, 1973 (CrPC) - Section 164 439 482Evidence Act, 1872 - Section 30Penal Code, 1860 (IPC) - Section 109 120B 201 304 306
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High Courts10 Feb 2014Allowed

Mahender Singh Vs State

Delhi High Court · (2014) 3 AD 125 : (2014) 3 Crimes 323 : (2014) 1 JCC 721

Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2 2(k) 20 64 7(A)Juvenile Justice Act, 1986 - Section 2(h)
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