High Courts06 Feb 2014Dismissed
The State/Railway Protection Force Vs Raju
Delhi High Court · (2014) 3 AD 453
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 162Evidence Act, 1872 - Section 25
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 171 of 195
High Courts06 Feb 2014Dismissed
Manohar Lal Sharma Vs Union of India
Delhi High Court · (2014) 141 DRJ 157 : (2014) 1 RCR(Civil) 1019 : (2014) 1 RCR(Rent) 1019
Constitution of India, 1950 - Article 101(3)(a) 102 102(1) 102(1)(e) 190(1)Representation of the People Act, 1950 - Section 16Representation of the People Act, 1951 - Section 123 16 16(1) 2(1)(e) 4(d)
High Courts06 Feb 2014Dismissed
Rama Kant Shukla Vs Union of India and Another
Delhi High Court · (2014) 02 DEL CK 0175
Border Security Force Act, 1968 - Section 117 117(2) 117(2) 14 15Constitution of India, 1950 - Article 226
High Courts06 Feb 2014Dismissed
Ram Niwas Meena Vs GNCT of Delhi and Another
Delhi High Court · (2014) 02 DEL CK 0129
High Courts06 Feb 2014
Manjit Singh and Others Vs State
Delhi High Court · (2014) 1 JCC 865
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts06 Feb 2014Allowed
Georgy Soman Vs Mohinder Singh and Others
Delhi High Court · (2014) 1 ACC 806 : (2014) 3 AD 407
High Courts06 Feb 2014
CIT Vs Umesh Chandra Gupta
Delhi High Court · (2014) 3 AD 286 : (2014) 267 CTR 126 : (2014) 362 ITR 1
High Courts06 Feb 2014Dismissed
Sarla Vs State
Delhi High Court · (2014) 3 AD 98 : (2014) 1 Crimes 448 : (2014) 1 JCC 767
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 215 313 464Penal Code, 1860 (IPC) - Section 120-A 120B 120-B 201 242
High Courts05 Feb 2014
Ashok Mittal Vs Assistant Commissioner of Income Tax and Another
Delhi High Court · (2014) 02 DEL CK 0296
Income Tax Act, 1961 — Section 132, 143(3), 147, 148
High Courts05 Feb 2014
Ashok Mittal Vs Assistant Commissioner of Income Tax and Others
Delhi High Court · (2014) 02 DEL CK 0282
Income Tax Act, 1961 — Section 132, 143(3), 147, 148
High Courts05 Feb 2014Disposed Off
Ashok Dhar Vs State
Delhi High Court · (2014) 6 AD 1
Succession Act, 1925 — Section 276
High Courts05 Feb 2014
Roche Products (India) Pvt. Ltd. and Others Vs Drugs Controller General of India and Others
Delhi High Court · (2014) 57 PTC 597
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, 151, 80, 80(2)
High Courts05 Feb 2014Dismissed
Shailesh Kumar Pandey Vs Research and Assessment Centre and Others
Delhi High Court · (2014) 141 FLR 694 : (2014) 2 LLJ 48 : (2014) 3 SCT 541
Industrial Disputes Act, 1947 - Section 2(j)
High Courts05 Feb 2014Disposed Off
M/s. S. Oliver Bernd Freier Gmbh and Co. Kg. Vs M/s. Rasul Exports and Another
Delhi High Court · (2014) 6 AD 135 : (2014) 208 DLT 84 : (2014) 58 PTC 630
Companies Act, 1956 - Section 20 22 22(5) 29(5)Trade Marks Act, 1999 - Section 11(6) 11(9)(i) 2(1)(zg) 2(4)(c) 2(m)
High Courts05 Feb 2014Allowed
Sunil Chand Gupta and Others Vs State
Delhi High Court · (2014) 4 AD 612 : (2014) 3 Crimes 327 : (2014) 208 DLT 292 : (2014) 1 DMC 761 : (2014) 1 JCC 694
Criminal Procedure Code, 1973 (CrPC) - Section 161 313 428Penal Code, 1860 (IPC) - Section 109 376 498A
High Courts05 Feb 2014
M/s. DRS Logistics (P) Ltd. and Another Vs PRS Agarwal Packers and Movers Pvt. Ltd. and Others
Delhi High Court · (2014) 208 DLT 392 : (2014) 59 PTC 417
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 124 159(2)
High Courts05 Feb 2014Dismissed
Shail Sahni Vs Sanjeev Kumar and Others
Delhi High Court · (2014) 02 DEL CK 0195
Right to Information Act, 2005 - Section 19(6) 19(8) 2 2(f) 3
High Courts05 Feb 2014
M/s. Mahashay Chunnilal Vs Dy. Commissioner of Income Tax and Others
Delhi High Court · (2014) 267 CTR 334 : (2014) 362 ITR 314 : (2014) 225 TAXMAN 250
Income Tax Act, 1961 - Section 11 11(5) 12A 132 139(1)
High Courts05 Feb 2014Disposed Off
Sunil Kumar and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 02 DEL CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 300 302 304 34