High Courts12 Feb 2014Allowed
City Water Supplier Vs The New India Assurance Co. Ltd.
Delhi High Court · (2014) 02 DEL CK 0191
Motor Vehicles Act, 1988 - Section 149(2) 66
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 168 of 195
High Courts12 Feb 2014
Court on Its Own Motion Vs Union of India and Others
Delhi High Court · (2014) 208 DLT 172
Constitution of India, 1950 - Article 19(1)(d) 301
High Courts12 Feb 2014Allowed
Krishan Vs State
Delhi High Court · (2014) 1 JCC 843
Criminal Procedure Code, 1973 (CrPC) - Section 164 293 293(4) 313 428Penal Code, 1860 (IPC) - Section 323 34 376 376(2) 376(2)(g)
High Courts12 Feb 2014Allowed
M/s Jiwan Industries (P) Ltd. Vs Smt. Kamlesh Rani Budhiraja
Delhi High Court · (2014) 208 DLT 589 : (2014) 141 DRJ 463
Delhi Rent Control Act, 1958 - Section 50Registration Act, 1908 - Section 17(1)(b) 17(1)(d) 49
High Courts12 Feb 2014
Sanjay Pratap Bhati Vs M/s. Se Investments Ltd. and Another
Delhi High Court · (2014) 3 AD 481 : (2014) 142 DRJ 699
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 133, 138
High Courts12 Feb 2014Dismissed
New India Assurance Company Ltd. Vs Indira Rani and Others
Delhi High Court · (2014) 02 DEL CK 0104
High Courts12 Feb 2014Dismissed
Harshvardhan Sarangapani Vs Kotak Mahindra Prime Limited and Another
Delhi High Court · (2014) 3 BC 392 : (2014) 3 JCC(NI) 183 : (2014) 4 RCR(Civil) 117 : (2014) 3 RCR(Criminal) 634
Criminal Procedure Code, 1973 (CrPC) - Section 325 357(3) 360 372 374Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts12 Feb 2014Dismissed
Jitender and Another Vs Manohar Lal and Others
Delhi High Court · (2014) 3 AD 57
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 34, 506Probation of Offenders Act, 1958 — Section 4
High Courts12 Feb 2014Disposed Off
Department of Women and Child Development Vs Urmila Devi
Delhi High Court · (2014) 02 DEL CK 0056
Constitution of India, 1950 - Article 14Contract Act, 1872 - Section 23
High Courts12 Feb 2014Dismissed
Union of India Vs Shri Sohan Lal
Delhi High Court · (2014) 02 DEL CK 0055
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(c) 124A 124-A
High Courts11 Feb 2014
Techman Buildwell P. Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2015) 370 ITR 771
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148
High Courts11 Feb 2014
Narcotics Control Bureau Vs Mark Michael Ryan and Others
Delhi High Court · (2014) 1 JCC 29
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts11 Feb 2014Disposed Off
Ravi Dutta Vs Kiran Dutta and Another Kiran Dutta Vs State and Another
Delhi High Court · (2014) 4 Crimes 182 : (2014) 208 DLT 61 : (2014) 1 DMC 784
Penal Code, 1860 (IPC) - Section 34 406 498Protection of Women From Domestic Violence Act, 2005 - Section 12 14 2(a) 22 23
High Courts11 Feb 2014Disposed Off
Association of State Road Transport Undertaking Vs Devender Singh
Delhi High Court · (2014) 208 DLT 7 : (2014) 2 LLJ 106
Industrial Disputes Act, 1947 - Section 11A 2(oo)(bb) 25(F) 25FUttar Pradesh Industrial Disputes Act, 1947 - Section 6N
High Courts11 Feb 2014Disposed Off
Future Generali India Insurance Co. Ltd. Vs Rina Devi and Others
Delhi High Court · (2014) 1 ACC 819
High Courts11 Feb 2014Disposed Off
Jainul Umar Vs State
Delhi High Court · (2014) 02 DEL CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 114 27Penal Code, 1860 (IPC) - Section 34 342 392 397 411
High Courts11 Feb 2014Disposed Off
Todar Mal Vs State of Delhi
Delhi High Court · (2014) 02 DEL CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 307 324 34
High Courts11 Feb 2014Dismissed
Dr. Subramanian Swamy Vs Union of India and Others
Delhi High Court · (2014) 125 SCL 133
Constitution of India, 1950 - Article 14
High Courts11 Feb 2014
Kandoi Metal Powders Mfg. Co. Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2014) 3 AD 469 : (2014) 302 ELT 209 : (2014) 27 GSTR 435
High Courts11 Feb 2014Disposed Off
Jitender Mathuria Vs M/s. Hindustan Petroleum Corporation Ltd. Hindustan Petroleum Corp. Ltd. Vs Jitender Mathuria
Delhi High Court · (2014) 141 FLR 677 : (2014) 2 LLJ 4 : (2014) 2 LLN 158 : (2014) LLR 626 : (2014) 3 SCT 530