High Courts17 Feb 2014Dismissed
State Vs Ruben and Another
Delhi High Court · (2014) 02 DEL CK 0255
Evidence Act, 1872 - Section 25 26 27Penal Code, 1860 (IPC) - Section 201 302 34
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 166 of 195
High Courts17 Feb 2014Allowed
Directorate of Enforcement Vs A.K. Mittal
Delhi High Court · (2014) 2 JCC 1031 : (2014) 4 RCR(Criminal) 312
Criminal Procedure Code, 1973 (CrPC) - Section 161Customs Act, 1962 - Section 108Evidence Act, 1872 - Section 30
High Courts17 Feb 2014Dismissed
Karan Singh Vs Texmaco Infrastructure and Holdings Ltd. and Another
Delhi High Court · (2014) 209 DLT 138 : (2014) 2 JCC 977
Companies Act, 1956 - Section 394(2) 630Criminal Procedure Code, 1973 (CrPC) - Section 397
High Courts17 Feb 2014Allowed
Vikas Bhutani Vs Kedar Singh and Others
Delhi High Court · (2014) 02 DEL CK 0187
High Courts17 Feb 2014Partly Allowed
Omveer Singh and Another Vs State and Others
Delhi High Court · (2014) 02 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) - Section 197Delhi Police Act, 1978 - Section 140Penal Code, 1860 (IPC) - Section 308 323 34 506
High Courts17 Feb 2014Dismissed
Naresh Kumar Vs The Director, All India Institute of Medical Sciences
Delhi High Court · (2014) 2 LLN 434 : (2014) LLR 349
Constitution of India, 1950 - Article 226
High Courts17 Feb 2014
Shri Pradyot K. Misra Vs Assistant Commissioner of Income Tax Circle 40(1)
Delhi High Court · (2014) 266 CTR 468 : (2014) 362 ITR 24
Income Tax Act, 1961 - Section 143(1) 148 149
High Courts17 Feb 2014
Mahesh Sunny Enterprises Pvt. Ltd. Vs Commissioner, Service Tax Commissionerate, New Delhi
Delhi High Court · (2014) 267 CTR 327 : (2014) 44 GST 234 : (2014) 26 GSTR 202 : (2014) 34 STR 21 : (2014) 71 VST 215
Finance Act, 1994 - Section 65 65(105) 65(105)(zzm) 65(105)(zzm) 65(105)(zzzz)
High Courts17 Feb 2014
Shri Kasturi Lal Mehra Vs M/s. Narshi Pharmaceutical and Surgical (P) Ltd.
Delhi High Court · (2014) 141 DRJ 596
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 20 Rule 20 151Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 106 111(d) 53A
High Courts17 Feb 2014Dismissed
Daya Nand Vs Sh. Romal and Others
Delhi High Court · (2014) 1 ACC 955
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 279 304A
High Courts17 Feb 2014Disposed Off
Vikram @ Ganja Vs State
Delhi High Court · (2014) 2 ILR 1457
Penal Code, 1860 (IPC) - Section 34 392 395 397 399
High Courts17 Feb 2014
Anand Kumar Vs Commissioner of Income Tax
Delhi High Court · (2014) 6 AD 158
Income Tax Act, 1961 — Section 143(3), 260A, 56, 80HHC
High Courts17 Feb 2014Dismissed
Krishan Ram Vs State of The NCT of Delhi
Delhi High Court · (2014) 3 ILR 2089
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Evidence Act, 1872 - Section 101 106 27 8Penal Code, 1860 (IPC) - Section 302
High Courts17 Feb 2014
Satish Sharma Vs Vrinda Realtors Ltd. and Others
Delhi High Court · (2014) 119 CLA 36 : (2014) 183 CompCas 62 : (2014) 4 CoMPLJ 141
Companies Act, 1956 - Section 10F 397 398 399 401
High Courts17 Feb 2014Disposed Off
Hameed Khan Vs State NCT of Delhi
Delhi High Court · (2014) 6 AD 6
Civil Procedure Code, 1908 (CPC) - Section 41Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 304 308 34
High Courts17 Feb 2014
Handloom Only Vs Commissioner of Customs
Delhi High Court · (2014) 307 ELT 106
Customs Act, 1962 — Section 129B
High Courts17 Feb 2014
Vijay Rajan P. and Others Vs UOI and Others
Delhi High Court · (2014) 02 DEL CK 0082
Border Security Force Act, 1968 - Section 115 116 128 48
High Courts17 Feb 2014Disposed Off
Prem Kumari Vs The State and Others
Delhi High Court · (2014) 3 AD 355 : (2014) 209 DLT 705
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 222(1)
High Courts17 Feb 2014
Malvika Apparels Vs Commissioner of Customs
Delhi High Court · (2014) 305 ELT 303
Customs Act, 1962 — Section 129B
High Courts14 Feb 2014Allowed
Bhola Shanker and Others Vs The State (N.C.T. of Delhi)
Delhi High Court · (2014) 02 DEL CK 0245
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 304 308 323 34