High Courts19 Feb 2014Dismissed
Om Parkash @ RAM Kirpal Vs State
Delhi High Court · (2014) 02 DEL CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 313 428Penal Code, 1860 (IPC) - Section 302 324
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 165 of 195
High Courts19 Feb 2014
Om Prakash Singhal Vs K.L. Kurian
Delhi High Court · (2014) 02 DEL CK 0022
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 15
High Courts19 Feb 2014
Super Threading India Pvt. Ltd. Vs Union of India
Delhi High Court · (2015) 323 ELT 348
Customs Act, 1962 - Section 114
High Courts18 Feb 2014Disposed Off
Dileep Kumar Vs State
Delhi High Court · (2014) 2 JCC 1316
Penal Code, 1860 (IPC) — Section 34, 419, 420, 467, 468
High Courts18 Feb 2014Allowed
Shri Vinod Kumar Sharma and Another Vs Shri Virender Kumar Sharma
Delhi High Court · (2014) 6 AD 62 : (2014) 208 DLT 247 : (2014) 141 DRJ 646
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10Contract Act, 1872 - Section 51Penal Code, 1860 (IPC) - Section 120B 34 380 420 453
High Courts18 Feb 2014Dismissed
Vinod Kumar Taneja Vs M/s. Indian Overseas Bank and Another
Delhi High Court · (2014) 2 LLN 427 : (2014) LLR 352
Contract Act, 1872 - Section 23
High Courts18 Feb 2014Dismissed
Union Of India Vs Triveni
Delhi High Court · (2014) 142 DRJ 93
Railways Act, 1989 - Section 123 123(c) 123(c)(2) 124A
High Courts18 Feb 2014Dismissed
Prem Chand Vs State Mohd. Taufiq Vs State NCT of Delhi Pramod Kumar Vs State Thru NCT of Delhi
Delhi High Court · (2014) 02 DEL CK 0148
Constitution of India, 1950 - Article 13(3)(a)Criminal Procedure Code, 1973 (CrPC) - Section 215 293 293(1) 293(4)(e) 313Evidence Act, 1872 - Section 45 56 57 57(1)
High Courts18 Feb 2014Disposed Off
Yogender Yadav Vs State
Delhi High Court · (2014) 1 JCC 653
Penal Code, 1860 (IPC) — Section 328, 376, 506
High Courts18 Feb 2014
Food Corporation of India workers union Vs Food Corporation of India (Handling) Workers Union and Another
Delhi High Court · (2014) 208 DLT 389
Companies Act, 1956 - Section 20 22Specific Relief Act, 1963 - Section 41Trade Unions Act, 1926 - Section 10 10(b) 11 15 2(h)
High Courts18 Feb 2014Dismissed
Sucha Singh Sodhi (Deceased) through L.Rs. Vs Baldev Raj Walia and Another
Delhi High Court · (2014) 4 AD 538 : (2014) 208 DLT 258 : (2014) 141 DRJ 477
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 10 Rule 10, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3)Specific Relief Act, 1963 - Section 19(b)Transfer of Property Act, 1882 - Section 3
High Courts18 Feb 2014Dismissed
M/s. Balaji Sales Corporation and Others Vs Him Alloys and Steels Private Limited and Another
Delhi High Court · (2014) 2 JCC 59
Criminal Procedure Code, 1973 (CrPC) - Section 177 178 179 251 482Negotiable Instruments Act, 1881 (NI) - Section 138 139
High Courts18 Feb 2014Allowed
Gaurav Kapoor and Others Vs Union of India
Delhi High Court · (2014) 3 ACC 639 : (2014) 142 DRJ 125
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123 123(c) 124A 124-A 154
High Courts18 Feb 2014
ZTE Corporation Vs The Commissioner of Customs (Import and General) and Others
Delhi High Court · (2014) 304 ELT 35 : (2014) 27 GSTR 354
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 71 74
High Courts18 Feb 2014
Larsen and Toubro Ltd. Vs Commissioner of Value Added Tax and Another
Delhi High Court · (2014) 309 ELT 254 : (2014) 44 GST 230 : (2014) 73 VST 190
Delhi Value Added Tax Act, 2004 - Section 58A 58A(1)Income Tax Act, 1961 - Section 142(2A) 288
High Courts18 Feb 2014
Vishal Kumar Vs Commissioner of Income Tax and Another
Delhi High Court · (2014) 225 TAXMAN 203
Income Tax Act, 1961 - Section 127 127(1) 127(1) 127(2) 132
High Courts18 Feb 2014Allowed
Raman Kant Vaid Vs State NCT of Delhi
Delhi High Court · (2014) 2 JCC 971
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 308 323 34 420 467
High Courts18 Feb 2014Allowed
Hari Singh Yadav Vs State
Delhi High Court · (2014) 3 ILR 2114 : (2014) 2 JCC 982 : (2014) 3 RCR(Criminal) 341
Criminal Procedure Code, 1973 (CrPC) - Section 107 150 151Penal Code, 1860 (IPC) - Section 307 308 324 34 506Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
High Courts17 Feb 2014Disposed off
Sanwar Vs State
Delhi High Court · (2014) 2 ILR 1464
Arms Act, 1959 - Section 25, 27 — Penal Code, 1860 (IPC) - Section 324, 379, 395, 397, 398
High Courts17 Feb 2014
Perfetti Van Melles P.A. and Others Vs Anil Bajaj and Others
Delhi High Court · (2014) 3 ILR 2083