High Courts21 Feb 2014Disposed Off
Arvind Kumar Vs State (NCT of Delhi)
Delhi High Court · (2014) 02 DEL CK 0026
Arms Act, 1959 - Section 25 27 39Penal Code, 1860 (IPC) - Section 307
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 164 of 195
High Courts21 Feb 2014Disposed Off
Dalip Vs State GNCT of Delhi
Delhi High Court · (2014) 5 AD 709 : (2014) 209 DLT 598
Penal Code, 1860 (IPC) - Section 315 323
High Courts21 Feb 2014Dismissed
UPSRTC Vs Meena and Others
Delhi High Court · (2014) 2 ACC 885
Penal Code, 1860 (IPC) - Section 279 304A 427
High Courts20 Feb 2014
Meera Jain and Others Vs Sundari Devi Garg and Others
Delhi High Court · (2014) 3 ILR 1608
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts20 Feb 2014Disposed off
Wasim (Passa in J.C.) Vs State of Delhi
Delhi High Court · (2014) 2 ILR 1489
Penal Code, 1860 (IPC) - Section 307, 323, 324, 34
High Courts20 Feb 2014
Disney Enterprises Inc. and Another Vs Balraj Muttneja and Others
Delhi High Court · (2014) 02 DEL CK 0256
Copyright Act, 1957 - Section 51Trade Marks Act, 1999 - Section 29
High Courts20 Feb 2014Partly Allowed
Tauheed Mohammad Vs Jamia Millia Islamia University and Others Mohd. Arsalan Vs Jamia Millia Islamia University
Delhi High Court · (2014) 02 DEL CK 0181
High Courts20 Feb 2014Allowed
Delhi International Airport Pvt. Ltd. Vs The General Secretary, Cambata Aviation Karamchari Union (Caku) and Another
Delhi High Court · (2014) 4 AD 560 : (2014) 208 DLT 364 : (2014) 2 LLJ 249
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 12Industrial Disputes Act, 1947 - Section 10(1) 2(s)
High Courts20 Feb 2014Disposed Off
Bhawna Garg Vs State
Delhi High Court · (2014) 02 DEL CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Penal Code, 1860 (IPC) - Section 109 120B 323 328 34
High Courts20 Feb 2014Disposed Off
Vikash Bhardwaj @ Sonu and Another Vs State NCT of Delhi
Delhi High Court · (2014) 2 JCC 996
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Penal Code, 1860 (IPC) - Section 307 324 34
High Courts20 Feb 2014Dismissed
New India Assurance Co. Ltd. Vs Riya Dutta and Others
Delhi High Court · (2014) 2 ACC 56
High Courts19 Feb 2014
Union of India and Others Vs R. Jayachandran and Others
Delhi High Court · (2014) 02 DEL CK 0294
Right to Information Act, 2005 — Section 11, 11(1), 19(4), 8 (1) (j), 8(1) (j)
High Courts19 Feb 2014Disposed Off
Satish Balhara Vs State
Delhi High Court · (2014) 2 JCC 1317
Penal Code, 1860 (IPC) — Section 354A, 506, 509
High Courts19 Feb 2014Partly Allowed
Salam Kaviraj @ Chuha Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 2 ILR 1469
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161 173 313Evidence Act, 1872 - Section 9
High Courts19 Feb 2014
Vinod Kumar Binny Vs Speaker, Delhi Legislative Assembly and Another
Delhi High Court · (2014) 02 DEL CK 0243
Constitution of India, 1950 - Article 212 226 32
High Courts19 Feb 2014Disposed Off
Muslim @ Salim Vs The State (NCT of Delhi)
Delhi High Court · (2014) 2 JCC 1082
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 308 324 34 398
High Courts19 Feb 2014Dismissed
Living Media India Ltd. and Another Vs Alpha Dealcom Pvt. Ltd. and Others
Delhi High Court · (2014) 4 AD 462 : (2014) 208 DLT 145 : (2014) 58 PTC 589
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 124 28(1) 29 30 9
High Courts19 Feb 2014Dismissed
Ashok Sardana and Another Vs Pramod Sardana and Another
Delhi High Court · (2014) 02 DEL CK 0182
Benami Transactions (Prohibition) Act, 1988 - Section 3 4Civil Procedure Code, 1908 (CPC) - Section 96Hindu Succession Act, 1956 - Section 14
High Courts19 Feb 2014Disposed Off
M/s. Narang Traders (Fashion Wear) Vs Anil Kumar and Another
Delhi High Court · (2014) 2 LLJ 90 : (2014) 3 SCT 545
Industrial Disputes Act, 1947 - Section 11A 25FUttar Pradesh Industrial Disputes Act, 1947 - Section 6N