High Courts24 Feb 2014
Sony India Pvt. Ltd. Vs Addl. Commissioner of Income Tax and Another
Delhi High Court · (2014) 266 CTR 225 : (2014) 209 DLT 191 : (2014) 363 ITR 330
Income Tax Act, 1961 - Section 143(2) 156 220 220(1) 220(3)
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 162 of 195
High Courts24 Feb 2014Disposed Off
Ikram Ansari Vs State (NCT of Delhi)
Delhi High Court · (2014) 02 DEL CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 114 27Penal Code, 1860 (IPC) - Section 34 395 397 398 412
High Courts24 Feb 2014
Sachin Gupta Vs Securities and Exchange Board of India and Another Glitter Gold Plantation Ltd. and Others Vs State (NCT of Delhi) and Another
Delhi High Court · (2014) 2 BC 600 : (2014) 120 CLA 361 : (2014) 183 CompCas 47 : (2014) 4 CoMPLJ 125 : (2014) 208 DLT 329 : (2014) 3 JCC 1632 : (2014) 125 SCL 215
Criminal Procedure Code, 1973 (CrPC) - Section 313Securities and Exchange Board of India Act, 1992 - Section 11(B) 11AA 11AA(ii) 11B 12
High Courts24 Feb 2014Disposed Off
Steelbird Hi-Tech India Ltd. Vs S.P.S. Gambhir and Others
Delhi High Court · (2014) 58 PTC 428
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 - Section 2Designs Act, 2000 - Section 10 11 19 19(b) 2
High Courts24 Feb 2014Dismissed
Oriental Insurance Co. Ltd. Vs Chhote Lal and Others
Delhi High Court · (2014) 02 DEL CK 0155
Penal Code, 1860 (IPC) - Section 279 337
High Courts24 Feb 2014Dismissed
Employee State Insurance Corporation Vs Bawa INN
Delhi High Court · (2014) 02 DEL CK 0151
Employees State Insurance Act, 1948 - Section 82
High Courts24 Feb 2014
PCDF Ltd. (UP) Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 4 Crimes 380 : (2014) FAJ 349 : (2014) 3 JCC 2097
Prevention of Food Adulteration Act, 1954 — Section 17, 17(1), 17(1)(a)(ii), 17(2)
High Courts24 Feb 2014Dismissed
M/s. Good Wrench Services Vs Assistant Provident Fund Commissioner E.P.F. Organization
Delhi High Court · (2014) 142 FLR 282
Constitution of India, 1950 - Article 226 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 21(1)(b) 7(7) 7A 7B 7-ILimitation Act, 1963 - Section 5
High Courts24 Feb 2014Dismissed
Bhim Sain Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 5 AD 702 : (2014) 208 DLT 774 : (2014) 142 FLR 79 : (2014) LabIC 2067 : (2014) LLR 383
Electricity (Supply) Act, 1948 - Section 79Industrial Disputes Act, 1947 - Section 2(2) 2(s)
High Courts24 Feb 2014Dismissed
Satyamuni Verma Vs State (Govt. NCT of Delhi) and Others
Delhi High Court · (2014) 2 JCC 1159
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 154 154(3) 156(3) 173 190Penal Code, 1860 (IPC) - Section 34 406 420 468 471
High Courts24 Feb 2014Dismissed
Amit Johri Vs Deepak Johri and Others
Delhi High Court · (2014) 02 DEL CK 0029
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession Act, 1956 - Section 4 6 8
High Courts21 Feb 2014Dismissed
Mahipal Singh Vs The Commissioner, Municipal Corporation of Delhi and Others
Delhi High Court · (2014) 2 ILR 1507
Delhi Municipal Corporation Act, 1957 - Section 95, 95(2)(a) — Prevention of Corruption Act, 1988 - Section 13(i)(d), 7
High Courts21 Feb 2014
National Council of Education Research and Training Vs Parash Ram and Others
Delhi High Court · (2014) 2 ILR 1496
High Courts21 Feb 2014
Hotel Shiv Vs Commissioner of Income Tax-VIII
Delhi High Court · (2014) 02 DEL CK 0293
Income Tax Act, 1961 — Section 143(1), 143(3), 264, 37
High Courts21 Feb 2014
All India Institute of Medical Sciences and Others Vs Ram Kishore and Others
Delhi High Court · (2014) 2 ILR 1501
High Courts21 Feb 2014Dismissed
Akhlesh Kumar Vs State
Delhi High Court · (2014) 142 DRJ 364
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Feb 2014
Commissioner of Income Tax-II Vs M/s. Maruti Suzuki (India) Limited Commissioner of Income Tax-I Vs Income Tax Appellate Tribunal and Another
Delhi High Court · (2014) 6 AD 183 : (2014) 266 CTR 337 : (2014) 305 ELT 199 : (2014) 362 ITR 215 : (2014) 35 STR 284
Central Excises and Salt Act, 1944 - Section 35(2A) 35C(2A)Constitution of India, 1950 - Article 226 227Income Tax Act, 1961 - Section 234B 253 254 254(2A)
High Courts21 Feb 2014Allowed
Prem Chand Vs Ram Nath Deceased Through LRs.
Delhi High Court · (2014) 142 DRJ 132
Constitution of India, 1950 - Article 13 14 15 15(1) 15(3)Evidence Act, 1872 - Section 62Hindu Succession Act, 1956 - Section 14 14(1) 14(2) 15 30
High Courts21 Feb 2014
AT and T Communication Services India (P) Ltd. Vs Commissioner of Income Tax-I and Another
Delhi High Court · (2014) 266 CTR 457 : (2014) 3 ILR 2127 : (2014) 362 ITR 97 : (2014) 226 TAXMAN 381
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 142 142(1) 142(2A) 143(2) 195
High Courts21 Feb 2014Dismissed
Amruddin Vs State
Delhi High Court · (2014) 2 CCR 268
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106 118 155 25 26Penal Code, 1860 (IPC) - Section 302 304