High Courts26 Feb 2014
Komal Singh and Others Vs Union of India
Delhi High Court · (2014) 02 DEL CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 340Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 160 of 195
High Courts26 Feb 2014
Mohan Singh Vs The Presiding Officer, Central Govt. Industrial Dispute Tribunal and Others
Delhi High Court · (2014) 02 DEL CK 0298
High Courts26 Feb 2014
Nand Lal Vs State
Delhi High Court · (2014) 02 DEL CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts26 Feb 2014
Narcotics Control Bureau Vs Praveen Dua
Delhi High Court · (2014) 3 JCC(Narcotics) 166
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 22(c), 23, 28
High Courts26 Feb 2014Dismissed
Sheel Kumar Goyal Vs Surender Kumar Sharma
Delhi High Court · (2014) 02 DEL CK 0259
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Municipal Corporation Act, 1957 - Section 2(52)Delhi Rent Control Act, 1958 - Section 1 1(2) 14(1) 50
High Courts26 Feb 2014
Sathya Sai Medical College and Research Institute Vs Union of India and Another
Delhi High Court · (2014) 143 DRJ 404
Indian Medical Council Act, 1956 — Section 10(A)(4)(1), 10A, 10A(4), 11
High Courts26 Feb 2014Disposed Off
Organizing Committee Commonwealth Games, 2010 Vs M/S. Nussli (Switzerland) Ltd.
Delhi High Court · (2014) 02 DEL CK 0254
Arbitration and Conciliation Act, 1996 - Section 2(h) 34 36 37 9Civil Procedure Code, 1908 (CPC) - Order 25 Rule 1, Order 25 Rule 25Income Tax Act, 1961 - Section 281B
High Courts26 Feb 2014Dismissed
K.K. VERMA Vs C.B.I.
Delhi High Court · (2014) 02 DEL CK 0252
Companies Act, 1956 - Section 267Criminal Procedure Code, 1973 (CrPC) - Section 389(1)Penal Code, 1860 (IPC) - Section 114 120B 420
High Courts26 Feb 2014Dismissed
Manjit Singh Vs Union of India and Others
Delhi High Court · (2014) 02 DEL CK 0250
Army Act, 1950 - Section 116 36(d) 49(b)
High Courts26 Feb 2014Disposed Off
Bishan Swaroop (Since Deceased) through Lr. Vs Manish Sethi and Others
Delhi High Court · (2014) 5 AD 826 : (2014) 208 DLT 481 : (2015) 1 RCR(Rent) 75
Delhi Rent Control Act, 1958 - Section 14 14(1)(e) 14(7) 14A 25B
High Courts26 Feb 2014Allowed
Ajay Kumar Tiwari Vs State
Delhi High Court · (2014) 2 JCC 1147
Penal Code, 1860 (IPC) - Section 328 379 392 394 411
High Courts26 Feb 2014
Simplex Infrastructure Ltd. Vs Union of India and Others
Delhi High Court · (2014) 27 GSTR 179
Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 246, 265Customs Act, 1962 — Section 75
High Courts26 Feb 2014Dismissed
Sh. Prem Nath Chopra Deceased Thru Lrs. Vs Sh. Arun Chopra and Others
Delhi High Court · (2014) 209 DLT 144
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 6, Order 15 Rule 1, Order 6 Rule 17 115 151Evidence Act, 1872 - Section 58 68Hindu Succession Act, 1956 - Section 14 15 15(2) 16
High Courts26 Feb 2014
Jitesh@ Tie Vs State
Delhi High Court · (2014) 02 DEL CK 0018
Arms Act, 1959 - Section 27 4Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27
High Courts25 Feb 2014
Disney Enterprises, Inc. and Others Vs Dhiraj and Others
Delhi High Court · (2014) 3 ILR 2150
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 5 Rule 20
High Courts25 Feb 2014Allowed
Jagjeet Kaur Vs State
Delhi High Court · (2014) 208 DLT 474
Hindu Minority and Guardianship Act, 1956 - Section 12 8 8(2) 8(5)(e)
High Courts25 Feb 2014Disposed Off
Nand Lal Vs State
Delhi High Court · (2014) 3 AD 345
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts25 Feb 2014Allowed
Giri Raj Vs Sheela Devi
Delhi High Court · (2014) 02 DEL CK 0160
Delhi Rent Control Act, 1958 - Section 12(1) 12(1)(f) 14(1) 14(1)(e) 25B
High Courts25 Feb 2014
M/s. Kostub Investment Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 268 CTR 54 : (2014) 3 ILR 2143 : (2014) 365 ITR 436 : (2014) 223 TAXMAN 463
Income Tax Act, 1961 - Section 115JB 37 37(1)
High Courts25 Feb 2014
Commissioner of Service Tax Vs Ernst and Young Pvt. Ltd.
Delhi High Court · (2014) 27 GSTR 22 : (2014) 34 STR 3 : (2014) 72 VST 51
Central Excises and Salt Act, 1944 - Section 35E 35G 35H 35LCustoms Act, 1962 - Section 111(d) 125 129C 129D 129-DFinance Act, 1994 - Section 56(105)(r) 65 65(105) 65(105)(r) 65(105)(zzb)