High Courts04 Mar 2014Dismissed
Amit Kumar Chopra Vs Narain Cold Storage and Allied Industries Pvt. Ltd. and Others
Delhi High Court · (2014) 208 DLT 509
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 8 Rule 6
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 158 of 195
High Courts04 Mar 2014Allowed
Santosh @ Santosh Sav Vs Gopal Singh and Others
Delhi High Court · (2015) 3 ACC 910 : (2014) 3 ACC 299 : (2015) ACJ 1294
High Courts04 Mar 2014
Director of Income Tax Vs The Guru Harkishan Medical Trust
Delhi High Court · (2014) 363 ITR 186 : (2014) 223 TAXMAN 253
Delhi Sikh Gurdwaras Act, 1971 - Section 24 24(iv) 24(ix) 24(xi) 40Income Tax Act, 1961 - Section 12A 260A
High Courts04 Mar 2014Disposed Off
Yogesh Kumar and Others Vs State
Delhi High Court · (2014) 3 Crimes 212
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B
High Courts04 Mar 2014Dismissed
Jeevan Dass Vs Anil Sharma Anil Sharma and Others Vs Jeevan Dass
Delhi High Court · (2014) 142 DRJ 60
High Courts04 Mar 2014Dismissed
Deepak Khosla Vs Hon''ble High Court of Delhi and Others
Delhi High Court · (2014) 03 DEL CK 0110
Civil Procedure Code, 1908 (CPC) - Section 151 35AConstitution of India, 1950 - Article 226 227
High Courts04 Mar 2014Allowed
Jodhpal Vs State
Delhi High Court · (2015) 1 AD 306 : (2015) 214 DLT 600
Criminal Procedure Code, 1973 (CrPC) - Section 313 438 439 482Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 201 304
High Courts04 Mar 2014Disposed Off
Shyamal Prasad Das Vs Anita Verma
Delhi High Court · (2014) 5 AD 693 : (2014) 208 DLT 781
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 4, Order 6 Rule 17, Order 7 Rule 11 151Constitution of India, 1950 - Article 14 31-CDelhi Rent Control Act, 1958 - Section 14(1)(2) 14(1)(a) 14(1)(e) 14-A 15(1)
High Courts04 Mar 2014
Amco Batteries Ltd. Vs Commissioner of Value Added Tax
Delhi High Court · (2014) 3 AD 717 : (2014) 44 GST 669 : (2014) 71 VST 468
Central Sales Tax Act, 1956 - Section 9 9(2)Delhi Value Added Tax Act, 2004 - Section 32(2) 42 42(2) 74 74(7)
High Courts04 Mar 2014Dismissed
Dsoi Vs Employees'' Provident Fund Organization
Delhi High Court · (2014) 142 FLR 503 : (2014) 3 LLJ 345 : (2014) 2 LLN 640 : (2014) LLR 702
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 1(3)(a) 1(3)(b) 2(9) 2(f) 6
High Courts04 Mar 2014
Ion Exchange (India) Ltd. Vs Panasonic Electric Works Co. Ltd.
Delhi High Court · (2014) 208 DLT 597
Arbitration and Conciliation Act, 1996 - Section 11 14 15 16 17
High Courts03 Mar 2014Allowed
Raj Bal and Others Vs Union of India
Delhi High Court · (2015) ACJ 1064
Railway Claims Tribunal Act, 1987 - Section 23 — Railways Act, 1989 - Section 123(c), 124, 124-A
High Courts03 Mar 2014
M/s. Balaji Mariline Pvt. Ltd. Vs Joint Commissioner, Service Tax
Delhi High Court · (2014) 03 DEL CK 0326
Constitution of India, 1950 — Article 136, 226Finance Act, 1994 — Section 67
High Courts03 Mar 2014
Ranjeet Vs State (NCT of Delhi)
Delhi High Court · (2014) 2 ILR 1511
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 24 9Penal Code, 1860 (IPC) - Section 307 34 379
High Courts03 Mar 2014Disposed Off
Kashi Ram Vs State
Delhi High Court · (2014) 03 DEL CK 0259
Criminal Procedure Code, 1973 (CrPC) - Section 100 161 313Evidence Act, 1872 - Section 114 27Penal Code, 1860 (IPC) - Section 34 395 397 398 458
High Courts03 Mar 2014Dismissed
Prem Kumar Vs Union of India and Another
Delhi High Court · (2014) 03 DEL CK 0248
High Courts03 Mar 2014
Deputy Director of Income Tax Vs Petroleum Sports Promotion Board
Delhi High Court · (2014) 362 ITR 235 : (2014) 223 TAXMAN 1
Income Tax Act, 1961 - Section 10(23)(C) 10(23C) 11 12(A) 12A
High Courts03 Mar 2014Disposed Off
The Director All India Radio Vs Ramesh
Delhi High Court · (2014) LLR 404
Industrial Disputes Act, 1947 - Section 17-B 2(ra) 25-F 25-G 25-H
High Courts03 Mar 2014
Kanti Prasad Tyagi Vs State of Delhi
Delhi High Court · (2014) 142 DRJ 351 : (2014) 1 JCC 803 : (2014) 3 RCR(Criminal) 570
Penal Code, 1860 (IPC) - Section 120-BPrevention of Corruption Act, 1988 - Section 13(1)(2) 13(1)(d) 13(2) 20 7
High Courts03 Mar 2014Disposed Off
Vineet Vats Vs State of NCT of Delhi
Delhi High Court · (2014) 2 Crimes 548 : (2014) 2 DMC 56 : (2014) 141 DRJ 449 : (2014) 2 JCC 990
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 304B 309 498A