High Courts06 Mar 2014
Raghav Bahl Vs Commissioner of Income Tax Central Revenue Building
Delhi High Court · (2014) 267 CTR 122 : (2014) 211 DLT 184 : (2014) 369 ITR 447
Income Tax Act, 1961 - Section 124 132 132A 158BC 158BD
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 156 of 195
High Courts06 Mar 2014Dismissed
Rohtas Singh and Another Vs Bhateri Devi and Others
Delhi High Court · (2014) 03 DEL CK 0230
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 7 151
High Courts06 Mar 2014
Sanjay Vs State NCT of Delhi Mehfooz @ Monu Vs State (Govt. of NCT) Delhi
Delhi High Court · (2014) 4 AD 299
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 34 395 397 412
High Courts06 Mar 2014
The Coca Cola Company and Another Vs Narsing Rao and Others
Delhi High Court · (2014) 4 AD 487 : (2014) 58 PTC 407
Trade Marks Act, 1999 - Section 2
High Courts06 Mar 2014Allowed
Champa Devi Vs Union of India
Delhi High Court · (2014) 142 DRJ 492
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(c) 123(c)(2) 124A 2(29)
High Courts06 Mar 2014Allowed
Santu Dass Vs State of NCT of Delhi
Delhi High Court · (2014) 3 Crimes 65 : (2014) 2 JCC 1169
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 361 363 376
High Courts06 Mar 2014Dismissed
Sanjiv Kumar Vs UOI and Others
Delhi High Court · (2014) 03 DEL CK 0115
High Courts06 Mar 2014
M/s. Cottage Industries Exposition Ltd. Vs Ms. Amritpal Kaur and Others
Delhi High Court · (2014) 209 DLT 177 : (2014) 143 DRJ 45
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 12(6), Order 7 Rule 7 100Transfer of Property Act, 1882 - Section 106
High Courts06 Mar 2014
Bharat Bhushan Khatri and Others Vs I.G.I.P.Ed. and Sport Sciences and Others
Delhi High Court · (2014) 3 AD 657
High Courts06 Mar 2014Dismissed
S.K. Jain Vs Vijay Kalra
Delhi High Court · (2014) 4 Crimes 20 : (2014) 208 DLT 503 : (2014) 2 JCC(NI) 54
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114 3 4
High Courts06 Mar 2014Dismissed
New India Assurance Co. Ltd. Vs Harjeet Singh and Others
Delhi High Court · (2014) 03 DEL CK 0024
High Courts06 Mar 2014Allowed
Bank of Baroda Vs Bob Employees Union
Delhi High Court · (2014) 208 DLT 559 : (2014) 141 FLR 817
Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 9A
High Courts05 Mar 2014
Sampat Pal Vs Sahara One Media and Entertainment Ltd. and Others
Delhi High Court · (2014) 03 DEL CK 0365
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Mar 2014Allowed
Satyapal Vs Slick Auto Accessories Pvt. Ltd. and Others
Delhi High Court · (2014) 4 AD 589 : AIR 2014 Delhi 115
Civil Procedure Code, 1908 (CPC) - Section 100 20 20(c)Contract Act, 1872 - Section 49Sales of Goods Act, 1930 - Section 41 42
High Courts05 Mar 2014Disposed Off
Ram Singh Baliyan Vs The State
Delhi High Court · (2014) 1 JCC 766
Penal Code, 1860 (IPC) — Section 323, 34, 354, 376, 451
High Courts05 Mar 2014
Real House Distillery Pvt. Ltd. and Another Vs Pernod Ricard S.A. and Another
Delhi High Court · (2014) 4 AD 281 : (2014) 3 ILR 2169 : (2014) 58 PTC 309
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 22, Order 43 Rule 1, Order 7 Rule 11Delhi High Court Act, 1966 - Section 10Trade Marks Act, 1999 - Section 10 134(2)
High Courts05 Mar 2014
Thakur Rangji Maharaj Trust Vs A.J. Printers
Delhi High Court · (2014) 4 AD 243 : (2014) 2 RCR(Rent) 462
Delhi Rent Control Act, 1958 - Section 3(c) 50 6A 8Trusts Act, 1882 - Section 48
High Courts05 Mar 2014Disposed Off
Narender Vs State
Delhi High Court · (2014) 03 DEL CK 0249
Arms Act, 1959 - Section 25 39Criminal Procedure Code, 1973 (CrPC) - Section 313 427 428Penal Code, 1860 (IPC) - Section 34 362 364 365 392
High Courts05 Mar 2014
Union of India and Others Vs Shanti Gurung and Others
Delhi High Court · (2014) 3 ILR 1621
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, Order 7 Rule 10, Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 10