High Courts07 Jan 2013
Govind Singh Rana and Others Vs National Technical Research Organisation
Delhi High Court · (2013) 01 DEL CK 0192
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 249 of 252
High Courts07 Jan 2013
Saroj Aggarwal and Another Vs Shakuntala Aggarwal
Delhi High Court · (2013) 197 DLT 237
High Courts07 Jan 2013Dismissed
Birender Singh Shekher Vs UOI and Others
Delhi High Court · (2013) 134 DRJ 200
High Courts07 Jan 2013
Puran Singh Vs Director, Directorate of Printing and Ors
Delhi High Court · (2013) 01 DEL CK 0145
High Courts07 Jan 2013Dismissed
Guru Nanak Public School Vs Arjun
Delhi High Court · (2013) 1 AD 773 : (2013) 199 DLT 54 : (2013) 138 FLR 673 : (2013) LLR 280
High Courts07 Jan 2013Allowed
General Manager, Canara Bank and Others Vs Kuldeep Raj Sharma
Delhi High Court · (2013) 2 AD 1 : (2013) 197 DLT 673 : (2013) 134 DRJ 43 : (2013) 3 ILR Delhi 2085 : (2013) LabIC 3816
High Courts07 Jan 2013Dismissed
Aruna Meena Vs Union of India and Another
Delhi High Court · (2013) 01 DEL CK 0085
High Courts07 Jan 2013Dismissed
Laxmi Narain Vs Union of India
Delhi High Court · (2013) 01 DEL CK 0076
High Courts07 Jan 2013Dismissed
Union of India and Others Vs Durga Dutt Saini
Delhi High Court · (2013) 01 DEL CK 0040
High Courts07 Jan 2013
Ramesh and Others Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 2 AD 283 : (2013) 1 JCC 468
Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts04 Jan 2013Dismissed
Dilroze Ahmad Vs State
Delhi High Court · (2013) 1 AD 697 : (2013) 1 JCC 748
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 380, 506
High Courts04 Jan 2013Dismissed
Sundeep Khanna Vs A. Das Gupta and Others
Delhi High Court · AIR 2013 Delhi 189
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Specific Relief Act, 1963 — Section 16(3), 16(c), 21(2)
High Courts04 Jan 2013Dismissed
Kulvinder Singh Vs Kafeel Ahmed
Delhi High Court · (2013) 2 AD 81 : (2013) 4 BC 113 : (2013) 2 Crimes 80 : (2014) 2 JCC(NI) 100 : (2014) 1 RCR(Civil) 665 : (2014) 1 RCR(Criminal) 547
Criminal Procedure Code, 1973 (CrPC) — Section 251Income Tax Act, 1961 — Section 269SSNegotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jan 2013Allowed
Mehtab Singh and Others Vs State (NCT of Delhi)
Delhi High Court · (2013) 2 AD 762 : (2013) 2 JCC 850
High Courts04 Jan 2013Allowed
Sher Singh Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 01 DEL CK 0252
High Courts04 Jan 2013Dismissed
India Trade Promotion Organisation Vs India International Textile Machinery Exhibitions Society
Delhi High Court · (2013) 199 DLT 40
High Courts04 Jan 2013Allowed
Union of India and Others Vs Adil Singh and Others Defence Estates Officer Vs LAC and Others
Delhi High Court · (2013) 5 AD 401 : (2014) 141 DRJ 334 : (2013) 133 DRJ 594 : (2013) 2 PLR 47
High Courts04 Jan 2013
M/s. Delhi Transport Service Private Limited Vs Union of India and Others
Delhi High Court · (2013) 133 DRJ 623