High Courts07 Jan 2013
Sanjay Sugandhit Dhoop Vs Rajinder Singh and Another
Delhi High Court · (2013) 01 DEL CK 0352
Industrial Disputes Act, 1947 — Section 17B, 33C(1), 33C(2)
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 248 of 252
High Courts07 Jan 2013
Nirmal Vaid Vs State NCT of Delhi
Delhi High Court · (2013) 3 AD 170
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 90
High Courts07 Jan 2013
Rahul Gupta and Another Vs Ashok Biswal and Another
Delhi High Court · (2013) 2 AD 149 : (2013) 197 DLT 461
High Courts07 Jan 2013Dismissed
M.M. Sehgal Vs State (NCT of Delhi)
Delhi High Court · (2013) 01 DEL CK 0264
High Courts07 Jan 2013
Bhim Sain Taneja Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 1 AD 673 : (2013) 1 ILR Delhi 699 : (2012) 1 JCC 55
High Courts07 Jan 2013Dismissed
Din Mohd. (Deceased) and Others Vs The Dy. Custodian General Of Evacuee Property and Others
Delhi High Court · (2013) 01 DEL CK 0248
High Courts07 Jan 2013
Weider Publications, LLC and Another Vs Shri Pushpendra Srivastav and Another
Delhi High Court · (2013) 1 AD 501 : (2013) 53 PTC 275
High Courts07 Jan 2013
Satya Prakash Vasisht Vs UOI and Another
Delhi High Court · (2013) 01 DEL CK 0244
High Courts07 Jan 2013Dismissed
Mukesh Kumar Yadav and Another Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0243
High Courts07 Jan 2013Allowed
Sanjeev Verma Vs District and Session Judge
Delhi High Court · (2013) 01 DEL CK 0242
High Courts07 Jan 2013
Rishi Prakash and Others Vs Dayawati
Delhi High Court · (2013) 2 AD 270 : (2013) 134 DRJ 29
High Courts07 Jan 2013Allowed
Indo Rolhard Industries Ltd. Vs M.K. Mahajan and Another
Delhi High Court · (2013) 5 AD 396 : (2013) 178 CompCas 282 : (2013) 1 CompLJ 507 : (2013) 197 DLT 446 : (2013) 2 ILR Delhi 1282
High Courts07 Jan 2013
CIT Vs Nipun Builders and Develpers Pvt. Ltd.
Delhi High Court · (2013) 2 AD 675 : (2013) 256 CTR 34 : (2013) 199 DLT 158 : (2013) 350 ITR 407 : (2013) 214 TAXMAN 429
High Courts07 Jan 2013Dismissed
Vinesh Chandra Saxena Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0223
High Courts07 Jan 2013
Union of India and Others Vs Satya Prakash
Delhi High Court · (2013) 01 DEL CK 0220
High Courts07 Jan 2013
Komol Ghose and Another Vs Annabelle Pereira and Another
Delhi High Court · (2013) 2 AD 737 : (2013) 2 BC 203 : (2013) 197 DLT 663
High Courts07 Jan 2013
Om Prakash and Others Vs Old Village Industries Ltd.
Delhi High Court · (2013) 1 AD 768
High Courts07 Jan 2013Allowed
Tirupati Texknit Limited (T.T. Ltd.) Vs Habib Bank Limited and Others
Delhi High Court · (2013) 01 DEL CK 0195
High Courts07 Jan 2013
Disha Vashishtha and Another Vs NDMC and Others
Delhi High Court · (2013) 01 DEL CK 0193