High Courts03 Jan 2013Allowed
Rahisuddin Vs State
Delhi High Court · (2013) 2 AD 245 : (2013) 2 JCC 1146
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 252 of 252
High Courts02 Jan 2013Disposed Off
Rakeysh Omprakash Mehra and Another Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 1 AD 741 : (2013) 197 DLT 413 : (2013) 134 DRJ 291 : (2013) 3 JCC 1828 : (2013) 1 JCC 481 : (2014) 1 RCR(Criminal) 348
Cinematograph Act, 1952 — Section 3, 4, 5A, 5A(1A), 5BConstitution of India, 1950 — Article 19, 19(1)(a), 19(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482
High Courts02 Jan 2013Dismissed
Union of India Vs Dalip Singh and Others
Delhi High Court · (2013) 01 DEL CK 0373
High Courts02 Jan 2013Disposed Off
K.C. Gupta Vs Chief Secretary, Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2013) 1 AD 629
High Courts02 Jan 2013Dismissed
All India Radio and Doordarshan and Another Vs Union of India and Others
Delhi High Court · (2013) LabIC 565
High Courts02 Jan 2013
UOI and Others Vs R.P.S. Jaggi and Others
Delhi High Court · (2013) 01 DEL CK 0369
High Courts02 Jan 2013Disposed Off
Abhinav Ramkrishna Vs State of NCT of Delhi and Another
Delhi High Court · (2013) 01 DEL CK 0356
Constitution of India, 1950 — Article 226
High Courts02 Jan 2013
Xerox Modicorp Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2013) 255 CTR 342 : (2013) 350 ITR 308 : (2013) 213 TAXMAN 285
Income Tax Act, 1961 — Section 143(3), 147, 148, 148(2), 154
High Courts02 Jan 2013
Union of India Vs M/s. IND Metal Extrusions Pvt. Ltd. and Another
Delhi High Court · (2013) 289 ELT 106 : (2013) 18 GSTR 82 : (2013) 3 ILR Delhi 1641 : (2013) 39 STT 416
High Courts02 Jan 2013
Ramesh Kumar Vs Mohd. Rahees and Others
Delhi High Court · (2013) 01 DEL CK 0121
High Courts02 Jan 2013
Associated Traders and Engineers Pvt. Ltd. Vs Life Insurance Corporation of India
Delhi High Court · AIR 2013 Delhi 34 : (2013) 133 DRJ 600
High Courts02 Jan 2013
Amit Kapoor @ Punjabi Vs State of NCT of Delhi
Delhi High Court · (2013) 1 AD 573 : (2013) 1 JCC 471 : (2012) 1 JCC 471
High Courts02 Jan 2013
M.N. Chaudhary (Since Deceased) Through LRs. Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0028