High Courts04 Jan 2013Allowed
Union of India and Another Vs Sita Ram Union of India and Another Vs Manash Sarkar
Delhi High Court · (2013) 197 DLT 273 : (2013) 137 FLR 278 : (2014) 1 SLJ 372
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 250 of 252
High Courts04 Jan 2013
I.C.A.R and Another Vs Amar Nath and Others
Delhi High Court · (2013) 01 DEL CK 0231
High Courts04 Jan 2013Allowed
Union of India and Others Vs A.K. Sharma
Delhi High Court · (2013) 01 DEL CK 0227
High Courts04 Jan 2013Dismissed
Additional Commissioner of Police Vs Sushil Kumar and Another
Delhi High Court · (2013) 01 DEL CK 0226
High Courts04 Jan 2013
Lets Engineering and Technology Services Pvt. Ltd. Vs Manoj Das
Delhi High Court · (2013) 6 AD 618 : (2013) 1 ARBLR 201 : (2013) 198 DLT 630
High Courts04 Jan 2013Allowed
Rashmi Sharma and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2013) 1 JCC 478
High Courts04 Jan 2013Allowed
Shri Kapil Chopra and Others Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 01 DEL CK 0204
High Courts04 Jan 2013Dismissed
Gopi Kant Mishra and Others Vs Jitender Kumar Talwar
Delhi High Court · (2013) 5 AD 751 : (2013) 197 DLT 365 : (2013) 1 JCC 474 : (2012) 1 JCC 474
High Courts04 Jan 2013Dismissed
Prem Pal Singh Vs State of NCT of Delhi
Delhi High Court · (2013) 2 AD 171 : (2013) 1 JCC 666
High Courts04 Jan 2013
PLD International Pvt. Ltd. Vs Reebok India Company
Delhi High Court · (2013) 01 DEL CK 0177
High Courts04 Jan 2013
Glaxo Group Limited and Ors Vs Mr. Rajesh Bansal and Ors
Delhi High Court · (2013) 1 AD 724 : (2013) 134 DRJ 206 : (2013) 53 PTC 441
High Courts04 Jan 2013Dismissed
Smt. Rekha Chandra Vs National Bank for Agriculture and Rural Development and Others
Delhi High Court · (2013) 1 AD 764
High Courts04 Jan 2013Allowed
Rakesh and Others Vs State (NCT of Delhi)
Delhi High Court · (2013) 1 AD 776 : (2013) 1 JCC 609
High Courts04 Jan 2013Dismissed
Sh. Prem Prakash Vs Smt. Champa Devi and Others
Delhi High Court · (2013) 1 AD 716 : (2013) 134 DRJ 224
High Courts04 Jan 2013
The Commissioner of Income Tax Vs M/s Intercontinental Trading and Investment Co. Ltd.
Delhi High Court · (2013) 255 CTR 350 : (2013) 350 ITR 316
High Courts04 Jan 2013
Chaman Lal and Others Vs Central Bureau of Investigation
Delhi High Court · (2013) 1 AD 699 : (2013) 135 DRJ 699 : (2013) 2 JCC 801
High Courts04 Jan 2013
Shanti Kiran India Pvt. Ltd. Vs Commissioner Trade and Tax Deptt.
Delhi High Court · (2013) 199 DLT 57 : (2013) 196 ECR 193 : (2013) 57 VST 405
High Courts04 Jan 2013Dismissed
Kranta Aakash @ Prakash Kumar Vs The State and Another
Delhi High Court · (2013) 2 AD 46
High Courts04 Jan 2013Dismissed
V.K. Joshi Vs Union of India and Others
Delhi High Court · (2013) 137 FLR 933 : (2013) 1 ILR Delhi 691 : (2013) 1 LLN 130