High Courts04 Jan 2013
Ms. X and Another Vs S.K. Srivastava and Another
Delhi High Court · (2013) 1 AD 617 : (2013) 3 ILR Delhi 1649
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 251 of 252
High Courts04 Jan 2013Allowed
Laxman @ Janga Vs State
Delhi High Court · (2013) 197 DLT 715 : (2013) 1 JCC 347 : (2012) 1 JCC 347
High Courts04 Jan 2013Dismissed
M/s. Ralson Industries Ltd. (Now Known as Da Rubber Industries Ltd.) Vs M/s. Adhunik Transport Organisation Ltd.
Delhi High Court · (2013) 01 DEL CK 0051
High Courts04 Jan 2013
C. Parthasarthy Vs Bulls and Bears (Stock Brokers) Ltd. Pradeep Vakil Vs State and Another
Delhi High Court · (2013) 2 AD 130
High Courts04 Jan 2013
M/s. J.J. Traders Vs M/s. Sal Marketing and Another
Delhi High Court · (2013) 01 DEL CK 0009
High Courts03 Jan 2013
Niti International Ltd. Vs Shree Sagarmatha Distributors Pvt. Ltd.
Delhi High Court · (2013) 179 CompCas 594 : (2013) 1 CompLJ 335 : (2013) 196 DLT 628
High Courts03 Jan 2013Dismissed
Lokesh Srivastava Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0390
Land Acquisition Act, 1894 — Section 10, 4, 5A, 6, 9
High Courts03 Jan 2013Disposed Off
Prem Narain Gupta Vs State NCT of Delhi
Delhi High Court · (2014) 1 JCC 1
High Courts03 Jan 2013Dismissed
S.P. Thapliyal Vs Secretary General and Another
Delhi High Court · (2013) 01 DEL CK 0254
High Courts03 Jan 2013Dismissed
Bharat Bhushan Puri Vs Accountant General (A and E) and Others
Delhi High Court · (2013) 1 AD 738 : (2013) LabIC 2432 : (2013) 2 LLJ 214
High Courts03 Jan 2013
Henkel India Ltd. Vs Mr. Chandan Chhabra and Another
Delhi High Court · (2013) 4 AD 724 : (2013) 197 DLT 224 : (2013) 133 DRJ 636 : (2013) 56 PTC 330
High Courts03 Jan 2013
Government of N.C.T. of Delhi Vs Smt. Pritam Devi
Delhi High Court · (2013) 01 DEL CK 0232
High Courts03 Jan 2013
Dayal D. Shahdadpuri Vs C.N.A. Exports Pvt. Ltd. and Others Smt. Jamna Datwani and Another Vs Sh. Anand Datwani and Others
Delhi High Court · (2013) 134 DRJ 145
High Courts03 Jan 2013
Ramesh Chand Aggarwal and Others Vs MCD and Others
Delhi High Court · (2013) 01 DEL CK 0196
High Courts03 Jan 2013Allowed
Aakash Juvenile Through his Father Malkhan Singh Vs N.C.T. of Delhi and Another
Delhi High Court · (2013) 1 AD 792 : (2013) CriLJ 2030 : (2013) 2 Crimes 737 : (2013) 2 ILR Delhi 799 : (2013) 1 JCC 644
High Courts03 Jan 2013
Kunwar Pal Singh and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2013) 01 DEL CK 0168
High Courts03 Jan 2013Dismissed
M/s. KLEN and Marshalls Manufacturers and Exporters Ltd. Vs Union of India and Others
Delhi High Court · (2013) 6 AD 418 : (2013) 178 CompCas 417 : (2013) 178 CompCas 409 : (2014) 1 CompLJ 186 : (2013) 197 DLT 450 : (2013) 134 DRJ 18 : (2013) 2 ILR Delhi 1265 : (2013) 118 SCL 93
High Courts03 Jan 2013Dismissed
Commissioner of Police Vs Harish Kumar Yadav and Another
Delhi High Court · (2013) 01 DEL CK 0104
High Courts03 Jan 2013Dismissed
K.K. Bhardwaj and Others Vs The Secretary, MHA and Others L.L. Satyanarayana Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0082
High Courts03 Jan 2013Dismissed
Yogesh Jain and Another Vs Sudha Jain and Others
Delhi High Court · (2013) 4 AD 715 : (2013) 197 DLT 215 : (2013) 133 DRJ 651