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Delhi High Court judgments, 2013

5,033 judgments · page 247 of 252

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High Courts08 Jan 2013

New Cawnpore Flour Mills Ltd. Vs Bakemans Industries P. Ltd.

Delhi High Court · (2013) 01 DEL CK 0260

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High Courts08 Jan 2013Allowed

Rajinder Kumar Vs Punjab National Bank and Another

Delhi High Court · (2013) 4 AD 212 : (2013) 197 DLT 545 : (2013) 197 DLT 543 : (2013) LabIC 664

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High Courts08 Jan 2013Allowed

Narender Kukreja Vs State and Another

Delhi High Court · (2013) 2 AD 181 : (2013) 197 DLT 363

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High Courts08 Jan 2013

Sub-Inspector Tariq Ali Khan Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 01 DEL CK 0218

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High Courts08 Jan 2013

R.D. Mishra Vs UOI and Others

Delhi High Court · (2013) 01 DEL CK 0210

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High Courts08 Jan 2013Dismissed

Rinku Kumar Vs Govt. of NCTD and Others

Delhi High Court · (2013) 01 DEL CK 0207

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High Courts08 Jan 2013

Amul Urhwareshe Vs State (NCT of Delhi) and Another

Delhi High Court · (2013) 1 ILR Delhi 702 : (2013) 2 JCC 113

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High Courts08 Jan 2013Dismissed

Rohit House Occupants Welfare Association (Regd.) and Another Vs K.S. Chowdhary and Others

Delhi High Court · (2013) 01 DEL CK 0129

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High Courts08 Jan 2013Dismissed

Satnam Dass Narang Vs D.D.A.

Delhi High Court · (2013) 1 AD 787 : (2013) 134 DRJ 37

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High Courts08 Jan 2013Allowed

Sandeep and Others Vs State (NCT of Delhi) and Another

Delhi High Court · (2013) 01 DEL CK 0075

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High Courts08 Jan 2013Allowed

Om Prakash Singh Vs State (NCT of Delhi) and Others

Delhi High Court · (2013) 01 DEL CK 0057

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High Courts08 Jan 2013Dismissed

Joginder Yesu Dass Vs State

Delhi High Court · (2013) 1 AD 675 : (2013) 1 JCC 681

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High Courts08 Jan 2013

Maha Singh Vs Commissioner of Police, Delhi and Others

Delhi High Court · (2013) 01 DEL CK 0024

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High Courts08 Jan 2013Dismissed

Ganesh Chand Vs Union of India and Others

Delhi High Court · (2013) 1 LLN 482

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High Courts08 Jan 2013Dismissed

UOI Vs K.L. Bablani

Delhi High Court · (2013) 198 DLT 644 : (2013) 1 LLN 478 : (2013) 2 SLJ 414

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High Courts07 Jan 2013Dismissed

Blue Star Ltd. Vs M/S. Unison Hotels Ltd.

Delhi High Court · (2013) 133 DRJ 607

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High Courts07 Jan 2013Dismissed

Suresh Kumar Vs D.D.A.

Delhi High Court · (2013) 2 AD 158

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High Courts07 Jan 2013

Mahesh Singh @ Rati Ram Vs State of The NCT of Delhi

Delhi High Court · (2013) 4 AD 236

Evidence Act, 1872 — Section 32, 6Penal Code, 1860 (IPC) — Section 300, 301, 302, 304, 307
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High Courts07 Jan 2013Dismissed

Mahipal Singh Vs UOI and Others

Delhi High Court · (2013) 01 DEL CK 0379

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High Courts07 Jan 2013Dismissed

Inland Road Transportation Pvt. Ltd. Vs Union of India and Others

Delhi High Court · (2013) 01 DEL CK 0357

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