High Courts09 Jan 2013

CIT Vs Hardarshan Singh

Delhi High Court · (2013) 3 AD 753 : (2013) 263 CTR 466 : (2013) 3 ILR Delhi 2097 : (2013) 350 ITR 427 : (2013) 216 TAXMAN 283

High Courts08 Jan 2013Allowed

Subhash Chand Vs State Delhi Administration

Delhi High Court · (2013) 01 DEL CK 0381

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 2(d), 2(r), 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(1A), 2(ia), 2(ix)(j), 20, 24