High Courts11 Jan 2013Allowed
Parmanand Lal Vs Secretary, Deptt. of Telecommunications
Delhi High Court · (2013) 01 DEL CK 0161
COURT ARCHIVE
Delhi High Court judgments, 2013
5,033 judgments · page 244 of 252
High Courts11 Jan 2013Dismissed
Urmila Devi Vs Delhi Development Authority and Others
Delhi High Court · (2013) 198 DLT 648
High Courts11 Jan 2013Allowed
Shrikant Sharma Vs Union of India and Others
Delhi High Court · (2013) 198 DLT 237 : (2013) 1 ILR Delhi 709
Code Of Criminal Procedure, 1973 — Section 24Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 2(diii)
High Courts11 Jan 2013Dismissed
Hansi Rawat and Another Vs Punjab National Bank and Others
Delhi High Court · (2013) 198 DLT 666 : (2013) 2 SLJ 412
High Courts11 Jan 2013Dismissed
Mahendra Pal Verma Vs The Taj Mahal Hotel
Delhi High Court · (2013) 4 AD 207 : (2013) LLR 423
High Courts11 Jan 2013Dismissed
Jagdish Chander Vs Atma Ram Sah and Another
Delhi High Court · (2013) 2 AD 731
High Courts11 Jan 2013Dismissed
Harinder Singh Vs D.T.C. and Another
Delhi High Court · (2013) 01 DEL CK 0068
High Courts11 Jan 2013
Air India Ltd. Vs Union of India and Others
Delhi High Court · (2013) 2 AD 75 : (2013) 197 DLT 360 : (2013) 18 GSTR 421
High Courts11 Jan 2013
Oriental Insurance Co. Ltd. Vs Ranjit Pandey and Others
Delhi High Court · (2013) 01 DEL CK 0043
High Courts10 Jan 2013Allowed
Mahabir Singh Chauhan Vs Union of India and Another
Delhi High Court · (2013) 2 AD 268
High Courts10 Jan 2013Allowed
UOI and Others Vs Association of Junior Engineers, Central Water Commission and Others
Delhi High Court · (2013) 01 DEL CK 0419
High Courts10 Jan 2013
Anil Kumar Aggarwal Vs Sudha Aggarwal and Another
Delhi High Court · (2013) 4 AD 598
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 127
High Courts10 Jan 2013Partly Allowed
Ashok Kumar Vs State
Delhi High Court · (2013) 1 JCC 374
Customs Act, 1962 — Section 108, 110, 135, 135(1)(a), 157
High Courts10 Jan 2013Dismissed
Azad Singh Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0358
High Courts10 Jan 2013Dismissed
Nilambar Datt Sharma Vs Central Bank of India and Others
Delhi High Court · (2013) 2 AD 374
High Courts10 Jan 2013Dismissed
Balkishan and Others Vs D.T.C. and Another
Delhi High Court · (2013) 01 DEL CK 0293
High Courts10 Jan 2013Allowed
Daljit Singh Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2013) 199 DLT 24
High Courts10 Jan 2013Allowed
Suneel Kumar Khatri Vs Union of India and Others
Delhi High Court · (2013) 3 ILR Delhi 1671 : (2013) 2 SCT 781
High Courts10 Jan 2013Dismissed
Sugeeta Chhabra Vs Harish Nayar
Delhi High Court · (2013) 2 AD 258 : (2013) 197 DLT 279 : (2013) 197 DLT 194