High Courts13 Jan 2012Dismissed
Shri Nitin Garg Vs Sh. Naresh Arora
Delhi High Court · (2012) 01 DEL CK 0033
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 281 of 291
High Courts13 Jan 2012
Kanchenjunga Advertising P. Ltd. Vs Commissioner of Income Tax-I
Delhi High Court · (2012) 246 CTR 409 : (2012) 340 ITR 595 : (2012) 208 TAXMAN 37
High Courts13 Jan 2012Dismissed
M/s Pushpa Builder Ltd. Vs Dr. Vikram Hingorani and Others
Delhi High Court · (2012) 2 ILR Delhi 589
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2Contract Act, 1872 — Section 23
High Courts13 Jan 2012Dismissed
BSNL and Others Vs BSNL Officers Association (Regd) and Another
Delhi High Court · (2012) 01 DEL CK 0003
High Courts12 Jan 2012Allowed
Iffco Tokio General Insurance Co. Ltd Vs Uttam Singh and Ors
Delhi High Court · (2012) 01 DEL CK 0528
Motor Vehicles Act, 1988 — Section 140
High Courts12 Jan 2012Allowed
Reena and Others Vs Mahender Kumar Sharma and Another
Delhi High Court · (2012) 01 DEL CK 0527
High Courts12 Jan 2012Dismissed
Coir Board Vs Harbans Kaur Sethi
Delhi High Court · (2012) 01 DEL CK 0525
Delhi Rent Control Act, 1958 — Section 14(1), 27
High Courts12 Jan 2012Dismissed
Manjeet Singh @ Babloo Vs State
Delhi High Court · (2012) 01 DEL CK 0498
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 394, 397, 411
High Courts12 Jan 2012Dismissed
EX. HC/DVR Attar Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0370
Constitution of India, 1950 — Article 226
High Courts12 Jan 2012Allowed
Ramesh Chander Sharma Vs Delhi Development Authority
Delhi High Court · (2012) 194 DLT 235
High Courts12 Jan 2012Dismissed
Delhi Development Authority Vs M/s. W.S. Construction Co.
Delhi High Court · (2012) 01 DEL CK 0291
High Courts12 Jan 2012Dismissed
Shri Harvinder Singh Vs Shri Inder Deo Singh Thakur
Delhi High Court · (2012) 01 DEL CK 0287
High Courts12 Jan 2012
Raj Kumar Agarwal Vs State Bank of Patiala and Others
Delhi High Court · (2012) 01 DEL CK 0282
High Courts12 Jan 2012Allowed
M/s. Starnet Communications Pvt. Ltd. Vs Bharat Sanchar Nigam Limited (BSNL)
Delhi High Court · (2012) 01 DEL CK 0178
High Courts12 Jan 2012Dismissed
Munshi Ram Vs Bhoj Ram Thru L.R''S
Delhi High Court · (2012) 129 DRJ 89 : (2012) 1 RCR(Rent) 414
High Courts12 Jan 2012Dismissed
Auro Industries Limited Vs Tribal Cooperative Marketing Development Federation of India Limited and Another Tribal Cooperative Marketing Development Federation of India Limited and Another Vs Auro Industries Limited and Another
Delhi High Court · (2012) 01 DEL CK 0058
High Courts12 Jan 2012Allowed
Ashok Narang Vs State
Delhi High Court · (2012) 2 AD 481 : (2012) 1 JCC 482