High Courts11 Jan 2012Dismissed
Pala Singh Tanck Vs Union of India and Another
Delhi High Court · (2012) 3 AD 119
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 282 of 291
High Courts11 Jan 2012Disposed Off
Econix Hi-tech Components Pvt. Ltd. and Another Vs Microsoft Corporation India Pvt. Ltd. and Another
Delhi High Court · (2012) 50 PTC 533
High Courts11 Jan 2012Dismissed
Poonam Sharma Vs Prem Nath Anand Buildcon Pvt. Ltd. and Others
Delhi High Court · (2012) 3 AD 334 : (2012) 186 DLT 472
High Courts11 Jan 2012Dismissed
Tun Tun Dass Vs State
Delhi High Court · (2012) 4 AD 618
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2012
Murari Lal Sharma Vs NCT of Delhi and Ors
Delhi High Court · (2012) 01 DEL CK 0434
Arms Act, 1959 — Section 27, 30, 54, 59Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 336, 506
High Courts11 Jan 2012Dismissed
Usha Vs Municipal Corporation of Delhi
Delhi High Court · (2012) 134 FLR 85 : (2012) 3 LLJ 871 : (2012) LLR 460
High Courts11 Jan 2012
Google India Pvt. Ltd. Vs Vinay Rai and Another
Delhi High Court · (2012) 01 DEL CK 0316
High Courts11 Jan 2012Dismissed
Joshi Ram Vs Municipal Corporation of Delhi
Delhi High Court · (2012) 01 DEL CK 0177
High Courts11 Jan 2012Allowed
Md. Shahbaz Alam Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0170
High Courts11 Jan 2012
Arun Kumar Gupta Vs Rakesh Sood
Delhi High Court · (2012) 5 AD 30 : (2012) 187 DLT 267
High Courts11 Jan 2012
Kapil Munjal and Others Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0147
High Courts11 Jan 2012Dismissed
Union of India and Another Vs V.K. Jain
Delhi High Court · (2012) 2 ILR Delhi 369 : (2013) 1 SLJ 113
High Courts11 Jan 2012Dismissed
Ex. Ct. Mangal Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0140
High Courts11 Jan 2012Allowed
Sudhakar Tiwari Vs State
Delhi High Court · (2012) 3 ILR Delhi 34 : (2012) 1 JCC 669
High Courts11 Jan 2012Dismissed
Naresh Kumar Gupta Vs DSIDC Ltd.
Delhi High Court · (2012) 01 DEL CK 0119
High Courts11 Jan 2012
M/s. Sukhdata Chits Pvt. Ltd. and Others Vs Shri Rajender Prasad Gupta
Delhi High Court · (2012) 4 AD 492 : (2012) 2 BC 99 : (2012) CriLJ 1598 : (2012) 187 DLT 229 : (2012) 2 ILR Delhi 581
High Courts11 Jan 2012
CIT Vs Pradeep Agencies Joint Venture
Delhi High Court · (2012) 349 ITR 477 : (2013) 212 TAXMAN 72
High Courts11 Jan 2012Dismissed
Ex. Const. Ram Chander Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0034
High Courts11 Jan 2012
Face Book India Online Services Pvt Ltd Vs Vinay Rai
Delhi High Court · (2012) 01 DEL CK 0026