COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 280 of 291
Shree Ganesha Enterprises Vs Sandeep Gullah
Delhi High Court · (2012) 127 DRJ 743 : (2012) 49 PTC 440
Saptrishi Builders Pvt. Ltd. Vs Veg Sanchar Vihar Co-Op. Group
Delhi High Court · (2012) 186 DLT 787
Harish Verma and Others Vs Delhi University and Others
Delhi High Court · (2012) 01 DEL CK 0247
Smt. Raj Rani Sharma Vs Smt. Gayatri Kukreja and Ors
Delhi High Court · (2012) 188 DLT 281
Oriental Insurance Co. Ltd. Vs Kavita Singal and Others
Delhi High Court · (2012) 2 ILR Delhi 397
Director of Income Tax Vs Society for Development Alternatives
Delhi High Court · (2012) 205 TAXMAN 373
Ultra Home Constructions (P) Ltd. Vs Choice Hotels International Inc. and Others
Delhi High Court · (2012) 1 ARBLR 318 : (2012) 194 DLT 143 : (2012) 127 DRJ 724
Nand Kishore and Others Vs MCD and Another
Delhi High Court · (2012) 01 DEL CK 0172
Ghanshyam Dass Gupta Vs Makhan Lal
Delhi High Court · (2012) 2 ILR Delhi 376
Jayem Wareshousing Pvt. Ltd. and Another Vs State
Delhi High Court · (2012) 01 DEL CK 0161
Klen and Marshalls Manufacturers and Exporters Ltd. Vs Power Grid Corporation India Ltd.
Delhi High Court · (2012) 2 ILR Delhi 386
National Distributor Company Vs Sant Lal Godha and Sons Charity Trust
Delhi High Court · (2012) 01 DEL CK 0152
IFFCO-Tokia General Insurance Company Ltd. Vs Gujarat Narmada Valley Fertilizers Ltd.
Delhi High Court · (2012) 186 DLT 528
Shyam Lal Vs Fazul Rehman @ Noor Khan and Others
Delhi High Court · (2012) 01 DEL CK 0143
Union of India Vs Yogita Swaroop and Another
Delhi High Court · (2012) 01 DEL CK 0130
Shri Virender Singh Vs Shri Mangal Singh and Others
Delhi High Court · (2012) 01 DEL CK 0083
Sh. Sutesh Kumar Vs Union of India and Another
Delhi High Court · (2012) 01 DEL CK 0072
Dr. Yashwant Singh Vs Ashutosh Verma and Another
Delhi High Court · (2012) 01 DEL CK 0057