COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 278 of 291

High Courts17 Jan 2012Dismissed

CIT Vs Panacea Biotech Ltd.

Delhi High Court · (2012) 01 DEL CK 0084

High Courts17 Jan 2012

The Commissioner of Income Tax II Vs Software Consultants

Delhi High Court · (2012) 341 ITR 240 : (2012) 211 TAXMAN 120

High Courts16 Jan 2012

Rangnathan Prasad Mandadapu Vs Medical Council of India and Another

Delhi High Court · (2012) 4 ILR Delhi 464

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 468, 471

High Courts16 Jan 2012

Northern Zone Railway Employees Co-Operative Thrift and Credit Society Ltd. Vs Central Registrar Cooperative Society and Others

Delhi High Court · AIR 2012 Delhi 112

Multi-State Cooperative Societies Act, 2002 — Section 2, 61Right to Information Act, 2005 — Section 2

High Courts16 Jan 2012Dismissed

Usha Kalra Vs Arya Samaj Bhogal (Jangpura)

Delhi High Court · (2012) 01 DEL CK 0520

Delhi Rent Control Act, 1958 — Section 14(1)

High Courts16 Jan 2012Dismissed

Anirudh Kumar Vs Municipal Corp. of Delhi and Others

Delhi High Court · (2012) 10 AD 594

High Courts16 Jan 2012Allowed

ICICI Lombard General Insurance Co. Ltd. Vs Sumitra Devi and Others

Delhi High Court · (2012) 01 DEL CK 0469

Motor Vehicles Act, 1988 — Section 140

High Courts16 Jan 2012Allowed

Darshan Kumar Vs State

Delhi High Court · (2012) 1 JCC 726

Penal Code, 1860 (IPC) — Section 302, 304, 323, 34

High Courts16 Jan 2012

Wire and Wireless India Ltd. and Others Vs State Govt of NCT and Another

Delhi High Court · (2012) 2 JCC 848

Copyright Act, 1957 — Section 63, 65, 68A

High Courts16 Jan 2012Allowed

Arun Sharma and Others Vs Ram Kumar Tyagi and Others

Delhi High Court · (2012) 01 DEL CK 0431

Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 140, 163A, 165, 166, 168

High Courts16 Jan 2012

Rakesh Saraha Vs State

Delhi High Court · (2012) 1 JCC 545 : (2012) 2 RCR(Criminal) 258

Penal Code, 1860 (IPC) — Section 120B, 364A

High Courts16 Jan 2012Dismissed

Narianlal Jethwani and Another Vs Gordanlal Jethwani and Another

Delhi High Court · (2012) 2 AD 46

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11, 10, 16

High Courts16 Jan 2012Allowed

Sudesh Kumar @ Sudesh Chand Vs C.B.I.

Delhi High Court · (2012) 1 AD 935

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 437, 439Penal Code, 1860 (IPC) — Section 120B, 420, 489B, 489C, 498AWild Life (Protection) Act, 1972 — Section 49, 49B(1), 51

High Courts16 Jan 2012Dismissed

Smt. Vimla Gautam and Others Vs Smt. Mohini Jain and Another

Delhi High Court · (2013) 1 AD 516 : (2012) 3 ILR Delhi 41

High Courts16 Jan 2012Disposed Off

Kamal K. Oswal and Another Vs Kailash Kanwar Kailash Kanwar Vs Kamal K. Oswal and Another

Delhi High Court · (2012) 01 DEL CK 0324

High Courts16 Jan 2012

Pitamber Dutt Vs DDA and Another

Delhi High Court · (2012) 01 DEL CK 0309

High Courts16 Jan 2012

Lord Krishna Bank Ltd. Vs Koshika Telecom Ltd.

Delhi High Court · (2012) 01 DEL CK 0298

High Courts16 Jan 2012Dismissed

M/s. Fateh Chand Vs Presiding Officer, Labor Court and Another

Delhi High Court · (2012) 3 LLJ 853 : (2012) LLR 468 : (2013) 2 SLJ 232

High Courts16 Jan 2012

Dipankar Sen Vs Anita Phalpher

Delhi High Court · (2012) 01 DEL CK 0241

High Courts16 Jan 2012Dismissed

Inder Sain Vs Delhi Transport Corporation

Delhi High Court · (2012) 133 FLR 501 : (2012) 3 LLJ 274 : (2012) LLR 239 : (2013) 2 SLJ 237