High Courts17 Jan 2012Allowed
Somnath Chatterjee Vs Ramzan Khan and Ors
Delhi High Court · (2012) 01 DEL CK 0517
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 277 of 291
High Courts17 Jan 2012
U.P. State Road Transport Corporation Vs Manu Gupta
Delhi High Court · (2012) 01 DEL CK 0468
High Courts17 Jan 2012Allowed
Saurabh Chopra and Another Vs Oriental Insurance Co. Ltd.
Delhi High Court · (2012) 01 DEL CK 0430
High Courts17 Jan 2012
Yugul Kishore Dwivedi and Others Vs GNCT of Delhi and Others
Delhi High Court · (2012) 191 DLT 415
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 2003 — Section 40, 40(2), 40(3), 40(4)
High Courts17 Jan 2012Allowed
ICICI Lombard General Ins. Co. Ltd. Vs Kiran Devi and Others
Delhi High Court · (2012) 01 DEL CK 0386
High Courts17 Jan 2012
National Insurance Company Ltd. Vs Reshmi and Others
Delhi High Court · (2012) ACJ 920
High Courts17 Jan 2012Allowed
Prasar Bharati Vs B4U Multimedia International Ltd.
Delhi High Court · (2012) 1 AD 864 : (2012) 187 DLT 194
High Courts17 Jan 2012Dismissed
Abhay Singh Vs State of National Capital of Delhi and Others
Delhi High Court · (2012) 01 DEL CK 0202
High Courts17 Jan 2012Dismissed
CIT Vs Panna Lal Roshan Lal Jewellers Pvt. Ltd.
Delhi High Court · (2012) 01 DEL CK 0195
High Courts17 Jan 2012
Royal Sundaram Alliance Insurance Co. Ltd. Vs Gurnam Kaur and Others
Delhi High Court · (2012) 01 DEL CK 0186
High Courts17 Jan 2012
Sant Ram Mangat Ram Jewellers Vs Pawan Kumar Jain
Delhi High Court · (2012) 49 PTC 289
High Courts17 Jan 2012
Oriental Insurance Co. Ltd. Vs Balwant Singh Negi and Others
Delhi High Court · (2012) ACJ 1600
High Courts17 Jan 2012Dismissed
Municipal Corporation of Delhi Vs Jagbir Singh Sharma and Another
Delhi High Court · (2012) 01 DEL CK 0107
High Courts17 Jan 2012
M/s. Sangat Printers Pvt. Ltd. Vs M/s. Wimpy Internationla Ltd.
Delhi High Court · (2012) 01 DEL CK 0093