High Courts18 Jan 2012Dismissed
Union of India Vs M/S Alpine Industries
Delhi High Court · (2012) 1 AD 825
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 276 of 291
High Courts18 Jan 2012
Reliance General Insuranc Co. Ltd. Vs Vishnu Dutt Sharma and Others
Delhi High Court · (2012) 01 DEL CK 0417
High Courts18 Jan 2012Allowed
Mahender Singh (now Deceased through LRs) Vs Raj Kumar and Others
Delhi High Court · (2012) 01 DEL CK 0385
Succession Act, 1925 — Section 308
High Courts18 Jan 2012
Alok Kumar Asthana and Another Vs Jai Pal and Others
Delhi High Court · (2012) 01 DEL CK 0373
High Courts18 Jan 2012Dismissed
Nirmala Devi and Others Vs Sanjeev Kumar and Others
Delhi High Court · (2012) 01 DEL CK 0372
High Courts18 Jan 2012
Himgiri Plastics Vs Commissioner of Central Excise
Delhi High Court · (2012) 281 ELT 60
High Courts18 Jan 2012Dismissed
Ex. Ct. Sadhu Ram Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0341
High Courts18 Jan 2012
M/s. Sewa International Fashions and Others Vs Meenakshi Anand
Delhi High Court · (2012) 2 ILR Delhi 607
High Courts18 Jan 2012Dismissed
Ranjit Singh Sethi Vs Gurmeet Singh Chawla
Delhi High Court · (2012) 01 DEL CK 0258
High Courts18 Jan 2012
Madhu Panchal and Another Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0213
High Courts18 Jan 2012Dismissed
V.N. Verma Vs Smt. Veena Mahajan
Delhi High Court · (2013) 200 DLT 513 : (2013) 200 DLT 499 : (2012) 127 DRJ 600
High Courts18 Jan 2012Dismissed
Rajat Export Import India Pvt.Ltd. Vs Income Tax Officer
Delhi High Court · (2012) 2 AD 276 : (2012) 252 CTR 307 : (2012) 187 DLT 66
High Courts18 Jan 2012
Shri Dayal Chand and Another Vs Sh Gulshan Kumar and Another
Delhi High Court · (2012) 2 ILR Delhi 618
High Courts18 Jan 2012
Bhupal Singh and Others Vs NCT of Delhi and Others
Delhi High Court · (2012) 01 DEL CK 0082
High Courts18 Jan 2012Dismissed
L. Queth Khong Decd. thr. LR''s Vs Prem C. Soni Decd. thr. LR''s and Ors
Delhi High Court · (2012) 4 AD 517 : (2012) 187 DLT 16
High Courts18 Jan 2012Allowed
Surjit Kumar @ Shakir Ali @ Ganja Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2012) 2 AD 175 : (2012) 189 DLT 780 : (2012) 2 ILR Delhi 599 : (2012) 2 JCC 797
Evidence Act, 1872 — Section 174, 27Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts17 Jan 2012Dismissed
Mrs. Jamna Datwani Vs Official Liquidator
Delhi High Court · (2012) 2 AD 134 : (2012) 171 CompCas 350 : (2012) 190 DLT 627 : (2012) 111 SCL 763
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 454, 454(5)
High Courts17 Jan 2012Dismissed
Delhi Development Authority Vs Veena Andley
Delhi High Court · (2012) 1 AD 919
High Courts17 Jan 2012Allowed
Sham Lal Bhatia Vs Bikan and Others
Delhi High Court · (2012) 01 DEL CK 0544
High Courts17 Jan 2012
Delhi Development Authority and Others Vs Kalka Education Society and Another
Delhi High Court · (2012) 2 AD 916