High Courts20 Jan 2012
Moolchand Kharaiti Ram Hospital and Ayurvedic Research Institute Vs Moolchand Kharaiti Ram Hospital Karamchariunion and Others
Delhi High Court · (2012) 127 DRJ 682 : (2012) 4 LLJ 358
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 274 of 291
High Courts20 Jan 2012Dismissed
Neha Khalxo Vs Saramma Kuriakose
Delhi High Court · (2012) 188 DLT 164 : (2012) 127 DRJ 668
High Courts20 Jan 2012
Rekha Bhaskar and Another Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0069
High Courts20 Jan 2012Allowed
Anil Kumar and Others Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0068
High Courts20 Jan 2012Dismissed
Kanhaiya Paswan Vs State and Others
Delhi High Court · (2012) 4 ILR Delhi 509
High Courts20 Jan 2012
Prabin Kesri and Others Vs Archeological Survey of India and Others
Delhi High Court · (2012) 01 DEL CK 0027
High Courts20 Jan 2012Dismissed
Chatter Sain Vs Petitioner
Delhi High Court · (2012) 01 DEL CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482, 82Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts19 Jan 2012
Smt. Santosh Malik (Since Deceased) through L.Rs. Vs Maharaj Krishan and Another
Delhi High Court · (2012) 127 DRJ 582
High Courts19 Jan 2012
Anita Khanna Vs The State
Delhi High Court · (2012) 01 DEL CK 0536
Succession Act, 1925 — Section 276
High Courts19 Jan 2012Allowed
Reliance General Insurance Co. Ltd. Vs Leela Wati and Ors
Delhi High Court · (2012) 2 ILR Delhi 626
High Courts19 Jan 2012Allowed
ICICI Lombard General Insurance Co Ltd Vs Ram Chander Yadav and Ors Naresh Yadav and Ors Vs Lakshmi Mandal and Ors
Delhi High Court · (2012) 01 DEL CK 0522
High Courts19 Jan 2012Dismissed
Kuldeep Kumar Kohli and Others Vs The Registrar of Companies for Delhi and Haryana
Delhi High Court · (2012) 107 CLA 1 : (2012) 170 CompCas 167 : (2012) 4 ILR Delhi 480
Companies Act, 1956 — Section 468, 58, 60(3), 62, 628Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 482
High Courts19 Jan 2012Dismissed
State Vs Arun Kumar
Delhi High Court · (2012) 01 DEL CK 0501
Penal Code, 1860 (IPC) — Section 302, 34, 394, 397
High Courts19 Jan 2012
Gadodia Electronics (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 341 ITR 380 : (2012) 208 TAXMAN 125
Income Tax Act, 1961 — Section 260A, 269UL(3), 41(1), 50
High Courts19 Jan 2012Dismissed
Delhi State Civil Supplies Corp. Ltd. Vs Union of India
Delhi High Court · (2013) 1 AD 432
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 74
High Courts19 Jan 2012Dismissed
Usha Sharma and Another Vs Adarsh Kumar and Another
Delhi High Court · (2012) 3 ILR Delhi 57
Motor Vehicles Act, 1988 — Section 140, 140(3), 140(4), 163A, 163A(2)
High Courts19 Jan 2012Dismissed
Birbal Vs State
Delhi High Court · (2012) 1 AD 873
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts19 Jan 2012Dismissed
Surinder Singh Sood Vs State
Delhi High Court · (2012) 1 AD 817
Criminal Procedure Code, 1973 (CrPC) — Section 174A, 82, 83Penal Code, 1860 (IPC) — Section 120B, 174, 186, 34, 353
High Courts19 Jan 2012
Constable Bholu Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0369
Industrial Disputes Act, 1947 — Section 25FPenal Code, 1860 (IPC) — Section 307, 325