High Courts20 Jan 2012Dismissed
South India Shipping and Export Co. Vs Tribal Cooperative Marketing Development Federation of India Ltd.
Delhi High Court · (2012) 01 DEL CK 0541
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 273 of 291
High Courts20 Jan 2012Dismissed
B.C. Goswami Vs Amisha Jindal and Others
Delhi High Court · (2012) 01 DEL CK 0535
Motor Vehicles Act, 1988 — Section 168, 2(30), 50
High Courts20 Jan 2012
Shahid Iqbal Hashmi and Others Vs State of NCT of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0512
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts20 Jan 2012Allowed
M/s Sony India P. Ltd. and Another Vs State and Another
Delhi High Court · (2012) 4 JCC 2300
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1)(a), 200, 202, 340Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 200, 202, 24, 34
High Courts20 Jan 2012Disposed Off
Lumax Automotive Systems Ltd. Vs Its Workmen, Hindustan Engineering and General Mazdoor Union and Others
Delhi High Court · (2012) LLR 614 : (2012) 2 SLJ 229
Industrial Disputes Act, 1947 — Section 17B
High Courts20 Jan 2012
Commissioner of Income Tax Vs Harsh J. Punjabi
Delhi High Court · (2012) 345 ITR 451
Income Tax Act, 1961 — Section 10A, 143(3), 263
High Courts20 Jan 2012Dismissed
Smt. Santosh Kumar and Others Vs Ramesh Chand and Others
Delhi High Court · (2012) 01 DEL CK 0471
High Courts20 Jan 2012Allowed
Commissioner of Police Vs Sh. Ranvir Singh
Delhi High Court · (2012) 01 DEL CK 0432
High Courts20 Jan 2012Allowed
Poonam Vs Kotak Mahindra Bank Ltd. and Another
Delhi High Court · (2012) 2 BC 447
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jan 2012
National Insurance Co. Ltd. Vs Shri Kaushal Yadav and Others Shri Kaushal Yadav and Others Vs National Insurance Co. Ltd.
Delhi High Court · (2012) 01 DEL CK 0393
High Courts20 Jan 2012
State (Govt. of NCT of Delhi) Vs Naresh and Another
Delhi High Court · (2012) 2 AD 455 : (2012) 2 JCC 830
High Courts20 Jan 2012Allowed
Shri Hari Kishan Gupta Vs The Motor and General Finance Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0353
High Courts20 Jan 2012Dismissed
Ram Kishore Vs Jai Singh and Others
Delhi High Court · (2012) 187 DLT 37
High Courts20 Jan 2012
Niti Arya Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 128 DRJ 402
Delhi Land Reforms Act, 1954 — Section 74(4), 75(2), 81Delhi Land Reforms Rules, 1954 — Rule 30, 47
High Courts20 Jan 2012Dismissed
Prem Prakash Vs Union of India and Another
Delhi High Court · (2012) 2 SLJ 209
High Courts20 Jan 2012Dismissed
Sh. Adil Rashid Siddiqui Vs Union of India and Others
Delhi High Court · (2012) 2 AD 183 : (2012) 187 DLT 189 : (2012) 2 SLJ 184
High Courts20 Jan 2012
Dr. Aloys Wobben Vs Yogesh Mehra and Others
Delhi High Court · (2012) 49 PTC 534
High Courts20 Jan 2012
Shiv Kumar and Others Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0121