COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 271 of 291
Tata Aig General Insurance Co. Ltd. Vs Kaushlya Devi and Others
Delhi High Court · (2012) 3 ILR Delhi 484
Iffco Tokio General Insurance Co. Ltd. Vs Seema and Others
Delhi High Court · (2012) 01 DEL CK 0515
Sunil Khanna and Another Vs Vodafone Essar Moblie Services Ltd.
Delhi High Court · (2012) 5 AD 654
Commissioner of Income Tax Vs Tedco Granite Ltd.
Delhi High Court · (2012) 342 ITR 44 : (2012) 206 TAXMAN 13
Zahoor Ahmed Vs Rakhi Gupta and Others
Delhi High Court · (2012) 189 DLT 244 : (2012) 188 DLT 9
Gulshan Rai Vs Samrendra Bose Secy and Another
Delhi High Court · (2012) 4 ILR Delhi 513
Neelam Prashar and Others Vs Mintoo Thakur and Others National Insurance Co. Ltd. Vs Neelam Prashar and Others
Delhi High Court · (2012) 4 ILR Delhi 520
Iffco Tokio General Insurance Co. Ltd. Vs Poonam and Others
Delhi High Court · (2012) 01 DEL CK 0452
Najibur Rahman @ Mujibur Rehman and Another Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0445
A.K. Sabharwal Vs The State and Others
Delhi High Court · (2012) 188 DLT 789
Shri. K.N. Rao Vs UOI and Another
Delhi High Court · (2012) 01 DEL CK 0368
Harjyot Kaur and Others Vs Today Homes and Infrastructure Pvt. Ltd.
Delhi High Court · (2012) 01 DEL CK 0363
Naresh and Others Vs State (Govt. of NCT Delhi)
Delhi High Court · (2012) 01 DEL CK 0357
Girender Kumar Sharma Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0356
K.L. Sharma Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0351
Havildar Venkatagireppa DN Vs Union of India and Others
Delhi High Court · (2012) 4 AD 520 : (2012) 186 DLT 757 : (2012) 2 SLJ 201
National Institute of Technology Trust Vs M/s. Koshika Telecom Ltd. and Others In Re: Application Under Rule 9 of Companies (Court) Rules, 1959 Filed by National Institute of Technology Trust
Delhi High Court · (2012) 174 CompCas 510 : (2012) 187 DLT 227
Sh. Kishan Pal Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0319