COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 269 of 291

High Courts25 Jan 2012Dismissed

Ex. Sepoy Basant Kumar Pandey Vs Union of India and Others

Delhi High Court · (2012) 01 DEL CK 0025

Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47

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High Courts25 Jan 2012Allowed

Pista Devi and Others Vs Yameen and Others

Delhi High Court · (2012) 01 DEL CK 0010

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High Courts25 Jan 2012

Manohar Lal Ahuja and Others Vs Mohd. Allam Khan and Others The Oriental Insurance Co. Ltd. Vs Shri Manohar Lal Ahuja and Ors Mohd. Allam Khan and Others Vs Manohar Lal Ahuja and Others

Delhi High Court · (2012) 01 DEL CK 0009

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High Courts24 Jan 2012

V.K. Aggarwal and Another Vs State

Delhi High Court · (2012) 01 DEL CK 0586

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High Courts24 Jan 2012Allowed

M.L. Jain Vs Darshan Singh and Others

Delhi High Court · (2012) 01 DEL CK 0583

Motor Vehicles Act, 1988 — Section 95(2)

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High Courts24 Jan 2012Dismissed

Smt. Kanta Rani Vs The Registrar General and Another

Delhi High Court · (2012) 2 AD 220

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High Courts24 Jan 2012

CIT Vs Ulike Promoters Pvt. Ltd.

Delhi High Court · (2012) 250 CTR 171 : (2013) 356 ITR 507

Income Tax Act, 1961 — Section 129, 132, 132A, 142, 142(2A)

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High Courts24 Jan 2012

Delhi Subordinate Services Selection Board and Anr Vs Ram Kumar Gijroya and Others Ms. Renu Vs The Chairman/Secretary, D.S.S.S.B and Others

Delhi High Court · (2012) 128 DRJ 124

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High Courts24 Jan 2012Disposed Off

Devendra Kumar and Others Vs State and Another

Delhi High Court · (2012) 3 JCC 1782

Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts24 Jan 2012

Commissioner of Income Tax Vs Ulike Promoters (P.) Ltd.

Delhi High Court · (2012) 205 TAXMAN 414

Income Tax Act, 1961 — Section 129, 132, 132A, 142, 142(2A)

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High Courts24 Jan 2012Allowed

R.C. Vasudev Vs Punjab National Bank

Delhi High Court · (2013) 2 AD 559

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High Courts24 Jan 2012

Kuldeep @ Rahul Vs State

Delhi High Court · (2012) 3 JCC 1691

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 34

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High Courts24 Jan 2012Dismissed

Virender Singal and Others Vs Delhi Express Travels Pvt. Ltd.

Delhi High Court · (2012) 1 ARBLR 395

Arbitration and Conciliation Act, 1996 — Section 17, 8, 8(1), 8(2)

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High Courts24 Jan 2012

Satyadin Maurya Vs Directorate of Education and Others

Delhi High Court · (2012) 2 AD 263 : (2012) 2 ILR Delhi 674

Constitution of India, 1950 — Article 311, 311(2)Delhi School Education Act, 1973 — Section 8(3)Delhi School Education Rules, 1973 — Rule 120, 120(1)

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High Courts24 Jan 2012Allowed

Maan Singh and Others Vs Surat Ram and Others

Delhi High Court · (2012) 01 DEL CK 0409

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High Courts24 Jan 2012Allowed

National Insurance Company Ltd. Vs Babita and Others

Delhi High Court · (2012) 01 DEL CK 0408

Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 166

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High Courts24 Jan 2012

Smt. Kiran Vs State

Delhi High Court · (2012) 2 AD 440 : (2012) 2 JCC 965

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High Courts24 Jan 2012

Regency Soraj Infrastructures Vs Union of India and Others

Delhi High Court · (2012) 249 CTR 280 : (2012) 345 ITR 105 : (2012) 205 TAXMAN 62

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High Courts24 Jan 2012Allowed

Vijay Kumar Singh Vs Bajaj Allianz General Insurance Co. Ltd. and Others

Delhi High Court · (2012) 01 DEL CK 0392

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High Courts24 Jan 2012

Shri Karunesh Mittal and Others Vs State Bank of Patiala

Delhi High Court · (2012) 01 DEL CK 0389

Civil Procedure Code, 1908 (CPC) — Section 151, 24

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