High Courts25 Jan 2012

Ram Kishan Dahiya Vs State and Others

Delhi High Court · (2012) 2 JCC 987

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A