High Courts27 Jan 2012Dismissed
Management Education and Research Institute Vs Director Higher Education and Others
Delhi High Court · (2012) 2 ILR Delhi 693
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 267 of 291
High Courts27 Jan 2012Dismissed
Mahender Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 4 AD 622 : (2012) 187 DLT 111 : (2012) 2 SLJ 233
High Courts27 Jan 2012Allowed
Rekha Aggarwal and Anr Vs State
Delhi High Court · (2012) 01 DEL CK 0333
High Courts27 Jan 2012Dismissed
Harsh Talwar Vs Rani Gadhoke Decd. through LRS
Delhi High Court · (2012) 2 AD 352 : (2012) 187 DLT 467 : (2012) 1 RCR(Rent) 429
High Courts27 Jan 2012Dismissed
National Insurance Co. Ltd. Vs Vidya Rani and Others
Delhi High Court · (2012) 01 DEL CK 0308
High Courts27 Jan 2012
P.N. Saluja Vs State Bank of India
Delhi High Court · (2012) 2 AD 911 : (2012) 186 DLT 751
High Courts27 Jan 2012Dismissed
Vikrant Kapoor Vs The State and Others
Delhi High Court · (2012) 4 AD 526 : (2012) 187 DLT 241 : (2012) 2 ILR Delhi 687
High Courts27 Jan 2012
Rakesh Kumar Sharma Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0041
High Courts27 Jan 2012
Standard Chartered Bank Vs Satish Kumar Gupta
Delhi High Court · (2012) 01 DEL CK 0039
High Courts25 Jan 2012
Ashish Gupta Vs State and Another
Delhi High Court · (2012) 2 AD 316 : (2012) 2 JCC 998
High Courts25 Jan 2012
Indian Water Meter Manufacturers Association Vs Delhi Jal Board
Delhi High Court · (2012) 01 DEL CK 0596
Delhi Water Board Act, 1998 — Section 109, 15, 17, 17(2)
High Courts25 Jan 2012
Amit Kalra and Anr Vs Shyam Sunder and and Another
Delhi High Court · (2012) 01 DEL CK 0591
High Courts25 Jan 2012
Shri Laxman Singh Vs Shri Rajesh Kumar and Another
Delhi High Court · (2012) 01 DEL CK 0572
High Courts25 Jan 2012Dismissed
Rajiv Rai Jain Vs Pandit Brothers and Others
Delhi High Court · (2012) 01 DEL CK 0556
High Courts25 Jan 2012
Shri Som Dutt Vs Sharma Devi and Another
Delhi High Court · (2012) 01 DEL CK 0539
High Courts25 Jan 2012Dismissed
Chameleon Resources Limited Vs Tata Tea Limited
Delhi High Court · (2012) 01 DEL CK 0532
Civil Procedure Code, 1908 (CPC) — Section 151, 2(2)