High Courts30 Jan 2012
Sanjay Tripathi Vs CBI
Delhi High Court · (2012) 2 ILR Delhi 734 : (2012) 1 JCC 767
Penal Code, 1860 (IPC) — Section 107, 107(2), 11, 12, 120
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 265 of 291
High Courts30 Jan 2012Allowed
Iffco Tokio Gen. Ins Co. Ltd. Vs Rooniya Devi and Others
Delhi High Court · (2012) 01 DEL CK 0407
High Courts30 Jan 2012Dismissed
Surender Kumar Jain Vs State and Another
Delhi High Court · (2012) 5 AD 267 : (2012) 3 ILR Delhi 99
High Courts30 Jan 2012
Suresh Kumar Mishra and Others Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0400
High Courts30 Jan 2012
Dr. Gurcharan Lal Bhatia Vs Mr. Ramesh Chand Bhatia
Delhi High Court · (2012) 01 DEL CK 0398
High Courts30 Jan 2012
Madhu Rathour Vs Deepak Tandon and Others
Delhi High Court · (2012) 01 DEL CK 0397
High Courts30 Jan 2012Allowed
Khaleek Ahmed Vs Mohd Naved Ansari and Another
Delhi High Court · (2012) 01 DEL CK 0394
High Courts30 Jan 2012
Comissioner of Income Tax Vs Mother Dairy India Ltd.
Delhi High Court · (2012) 2 AD 322 : (2012) 249 CTR 559 : (2013) 358 ITR 218 : (2012) 206 TAXMAN 157
High Courts30 Jan 2012
Commisioner of Income Tax (Central)-I Vs Mohan Meakin Limited
Delhi High Court · (2012) 205 TAXMAN 43
High Courts30 Jan 2012
CMI Ltd. Vs Pandit and Co. and Others F+
Delhi High Court · (2012) 01 DEL CK 0375
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3
High Courts30 Jan 2012Dismissed
Smt. Jugan K. Mehta Vs Shri Sham Sunder Gulati and Others
Delhi High Court · (2012) 4 AD 407 : (2012) 187 DLT 234 : (2012) 4 ILR Delhi 534
High Courts30 Jan 2012Dismissed
Puneet Agarwal Vs Union of India and Others
Delhi High Court · (2012) 2 AD 395 : (2012) 189 DLT 401
High Courts30 Jan 2012Dismissed
Meena and Others Vs Bhagwati Fabrics and Another
Delhi High Court · (2012) 01 DEL CK 0358
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts30 Jan 2012Allowed
Shri Amit Jain Vs Harvinder Kaur
Delhi High Court · (2012) 187 DLT 146 : (2012) 128 DRJ 210
High Courts30 Jan 2012Dismissed
Poonam Khanna Vs V.P. Sharma and Another
Delhi High Court · (2012) CriLJ 1827 : (2012) 1 DMC 829 : (2012) 2 JCC 959
High Courts30 Jan 2012Dismissed
Rohit Kumar Dubey Vs State
Delhi High Court · (2012) 2 AD 215
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts30 Jan 2012
Karan Promoters Pvt. Ltd. and Another Vs Ericsson Communications Pvt. Ltd.
Delhi High Court · (2012) 01 DEL CK 0285
High Courts30 Jan 2012Dismissed
Sh. Shubham Mahendrawal Vs Union of India and Another
Delhi High Court · (2012) 187 DLT 299 : (2012) 2 SLJ 224