High Courts01 Feb 2012
Ram Krishan and Sons Charitable Trust Vs Groupnet Education and Welfare Society
Delhi High Court · (2012) 187 DLT 393
Trade Marks Act, 1999 — Section 2
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 263 of 291
High Courts31 Jan 2012Dismissed
LT Col B.M.K. Khosla Vs Delhi Development Authority
Delhi High Court · (2012) 01 DEL CK 0574
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 59
High Courts31 Jan 2012
Canara Bank Vs M/s J.R. Exports and Others
Delhi High Court · (2012) 2 AD 319
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts31 Jan 2012Allowed
Sanjay Jain Vs State NCT of Delhi and Another
Delhi High Court · (2012) 3 JCC 1778
High Courts31 Jan 2012Dismissed
M/s Sai Air Conditionong Vs M/s Videocon International Ltd. and Another
Delhi High Court · (2012) 01 DEL CK 0533
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 6 Rule 17, Order 9 Rule 13
High Courts31 Jan 2012Allowed
Deepa Sharma and Another Vs State and Another
Delhi High Court · (2012) 3 JCC 1776
High Courts31 Jan 2012Allowed
Artech Infosystems (P) Ltd. Vs CIT and Another
Delhi High Court · (2012) 206 TAXMAN 432
Income Tax Act, 1961 — Section 139, 143(3), 147, 147(a), 147(b)
High Courts31 Jan 2012
Anand Jain and Others Vs State
Delhi High Court · (2012) 191 DLT 580
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(8), 362, 482Penal Code, 1860 (IPC) — Section 308, 323, 324, 34, 427
High Courts31 Jan 2012Allowed
Municipal Corporation of Delhi Vs Narender H. Chandwani
Delhi High Court · (2012) 01 DEL CK 0438
Enlistment Rules, 2008 — Rule 9
High Courts31 Jan 2012Dismissed
Hukum Singh and Others Vs Central Public Works Department and Another
Delhi High Court · (2012) 2 ILR Delhi 412
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 186, 332, 335
High Courts31 Jan 2012Dismissed
Smt. Janki Devi Vs Leela Dhar
Delhi High Court · (2012) 01 DEL CK 0391
High Courts31 Jan 2012Allowed
Ved Prakash and Another Vs Darshan Singh and Others
Delhi High Court · (2012) 01 DEL CK 0381
High Courts31 Jan 2012Dismissed
New India Assurance Co. Ltd. Vs Paramjeet Kaur and Others Paramjeet Kaur and Others Vs New India Assurance Co. Ltd.
Delhi High Court · (2012) 187 DLT 282
High Courts31 Jan 2012
Mohd Javed and Another Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0344
High Courts31 Jan 2012Allowed
Vicky Choudhary Vs State and Anr
Delhi High Court · (2012) 01 DEL CK 0331
High Courts31 Jan 2012Dismissed
Uma Solanki and Another Vs Suresh Chand and Another
Delhi High Court · (2012) 01 DEL CK 0326
High Courts31 Jan 2012Allowed
National Insurance Co. Ltd Vs Leela Devi and Others
Delhi High Court · (2012) 01 DEL CK 0096
High Courts31 Jan 2012
Union Public Service Commission Vs Captain Solanki @ Ashwin Bhawar Lal Solanki and Another
Delhi High Court · (2012) 01 DEL CK 0095