High Courts02 Feb 2012
CIT Vs Kanti Bhai Damani
Delhi High Court · (2012) 206 TAXMAN 94
Income Tax Act, 1961 — Section 132, 143(3), 158BA, 158BC, 260A
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 261 of 291
High Courts02 Feb 2012Disposed Off
Anand Education Society Vs Director General of Income Tax (Exemptions), Delhi
Delhi High Court · (2012) 205 TAXMAN 408
Income Tax Act, 1961 — Section 10(23C)(vi), 143(3), 148
High Courts02 Feb 2012Dismissed
D.T.C. Vs Inder Singh
Delhi High Court · (2012) 3 LLJ 301 : (2012) LLR 281 : (2012) 2 SLJ 205
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts02 Feb 2012
Ms. Adarsh Kaur Gill Vs Sh. Mawasi and Others
Delhi High Court · (2012) 187 DLT 41 : (2012) 4 ILR Delhi 87
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 7 Rule 7, Order 9 Rule 13, 151Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 136
High Courts02 Feb 2012Allowed
Anjuman Taraqqi Urdu (Hind) (M/s) Vs M/s Vardhman Yarns and Threads Ltd.
Delhi High Court · (2012) 2 AD 536 : (2012) 2 ILR Delhi 770
Arbitration and Conciliation Act, 1996 — Section 16, 7, 8Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 35, 38, 40
High Courts02 Feb 2012Dismissed
Kartar Singh and Another Vs Nirmala Rani Grover and Others
Delhi High Court · (2012) 02 DEL CK 0276
High Courts02 Feb 2012Allowed
New India Assurance Co. Ltd. Vs Ram Pal and Others
Delhi High Court · (2012) 02 DEL CK 0272
High Courts02 Feb 2012
Shri Puran Chand Arora (since deceased) Through L.Rs. Vs The State of NCT of Delhi
Delhi High Court · (2012) 02 DEL CK 0256
Succession Act, 1925 — Section 278
High Courts02 Feb 2012Allowed
Chander Bibra and Others Vs Manwar Singh and Others
Delhi High Court · (2012) 02 DEL CK 0237
High Courts02 Feb 2012Allowed
Jitender Chowdhary @ Jatan Kumar Vs State
Delhi High Court · (2012) 1 Crimes 740
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 54, 7A
High Courts02 Feb 2012Dismissed
CIT Vs Prasad and Co.
Delhi High Court · (2012) 341 ITR 480
Income Tax Act, 1961 — Section 131, 260A, 36(1), 36(2), 37
High Courts02 Feb 2012Dismissed
Khacheru (D) Th. LR.s Vs UOI and Another
Delhi High Court · (2012) 02 DEL CK 0184
Civil Procedure Code, 1908 (CPC) — Section 151, 153Land Acquisition Act, 1894 — Section 18, 19
High Courts02 Feb 2012
Shiv Kumar Goel and Others Vs State and Another
Delhi High Court · (2013) 1 AD 491
Penal Code, 1860 (IPC) — Section 406Securities and Exchange Board of India Act, 1992 — Section 27, 32
High Courts02 Feb 2012
Mr. Sanjeev Chopra Vs All Wear Clothing (India) P. Ltd. and Another
Delhi High Court · (2012) 02 DEL CK 0142
Evidence Act, 1872 — Section 34Limitation Act, 1963 — Section 19
High Courts02 Feb 2012
Hari Niwas Gupta Vs M/s Om Propmart (P) Ltd and Ors
Delhi High Court · (2012) 5 AD 63 : (2012) 2 BC 340 : (2012) 187 DLT 285
High Courts02 Feb 2012Allowed
Sachin J. Joshi and Another Vs Lt. Governor and Another
Delhi High Court · (2012) 5 AD 72 : (2012) 187 DLT 317 : (2012) 2 ILR Delhi 750
High Courts02 Feb 2012Dismissed
Rati Ram and Another Vs Delhi Development Authority and Another
Delhi High Court · (2012) 02 DEL CK 0124
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 4
High Courts02 Feb 2012
Union of India Vs M/s. Sunrise Enterprises, Panipat
Delhi High Court · (2012) 2 AD 268 : (2012) 187 DLT 244 : (2012) 2 ILR Delhi 763