High Courts03 Feb 2012Dismissed

Hawa Singh Vs Delhi Transport Corporation

Delhi High Court · (2012) 4 AD 461 : (2012) 134 FLR 1022 : (2012) 3 LLJ 564

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts02 Feb 2012Dismissed

Nirmal Kishore Jain Vs Sunpack India

Delhi High Court · (2012) 4 AD 455 : (2012) 187 DLT 221

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 38Slum Areas (Improvement and Clearance) Act, 1956 — Section 19