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Delhi High Court judgments, 2012

5,802 judgments · page 258 of 291

High Courts06 Feb 2012

Jk Mittal Vs Union of India and Others

Delhi High Court · (2012) 192 ECR 365 : (2013) 298 ELT 189

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 3, 9
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High Courts06 Feb 2012Dismissed

Nasara Vs State and Others

Delhi High Court · (2012) 3 JCC 2117

Criminal Procedure Code, 1973 (CrPC) — Section 200, 319, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
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High Courts06 Feb 2012Allowed

V.N. Gupta and Others Vs State and Another

Delhi High Court · (2013) 2 JCC 1079

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 23 Rule 3, 151Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 463, 464
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