High Courts08 Feb 2012Dismissed
Cogent Ventures (India) Ltd. Vs Raj Karan (Through L.Rs.)
Delhi High Court · (2012) 2 AD 337 : (2012) 1 ARBLR 305 : (2012) 190 DLT 57
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 256 of 291
High Courts08 Feb 2012
Jiwan Ram Gupta Vs State
Delhi High Court · (2012) 1 Crimes 621 : (2012) 3 ILR Delhi 524
High Courts08 Feb 2012
State (NCT of Delhi) Vs Prakash
Delhi High Court · (2012) 2 AD 593 : (2012) 191 DLT 137
High Courts07 Feb 2012Allowed
M/s. Flash Sports Pvt. Ltd. Vs M/s. Delhi Lawn Tennis Association
Delhi High Court · (2012) 02 DEL CK 0599
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 113
High Courts07 Feb 2012Dismissed
Sh. Khem Chand and Another Vs Sh. Ram Mehar
Delhi High Court · (2012) 02 DEL CK 0570
Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 17(1)
High Courts07 Feb 2012
Sudesh Madhok Vs Shilpax Lab. Ltd. and Others
Delhi High Court · (2012) 02 DEL CK 0519
Evidence Act, 1872 — Section 65Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Feb 2012
Interarch Building Products Pvt. Ltd. Vs Aurangabad Electrical Pvt. Ltd.
Delhi High Court · (2012) 128 DRJ 598
Civil Procedure Code, 1908 (CPC) — Section 20Sales of Goods Act, 1930 — Section 23(1), 23(2), 39(1)
High Courts07 Feb 2012Allowed
Balwant Singh Vs Ram Charan
Delhi High Court · (2012) 3 AD 290 : (2012) 190 DLT 589
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7Contract Act, 1872 — Section 74
High Courts07 Feb 2012Dismissed
Harvinder Singh Bawa Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0461
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts07 Feb 2012Dismissed
Madanpal alias Madan Vs State of Delhi
Delhi High Court · (2012) 02 DEL CK 0456
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 2012
Praveen Nagar Vs State NCT of Delhi
Delhi High Court · (2012) 02 DEL CK 0438
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 52Penal Code, 1860 (IPC) — Section 302, 364
High Courts07 Feb 2012Dismissed
Union of India Vs M/s. S.S. International
Delhi High Court · (2012) 02 DEL CK 0376
High Courts07 Feb 2012
Balwan Singh Vs State
Delhi High Court · (2012) 2 AD 890 : (2012) 3 JCC 1769
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts07 Feb 2012
Indian Tourism Development Corp. Vs M/S. Lovely Shoes
Delhi High Court · (2012) 3 AD 49 : (2012) 190 DLT 587
High Courts07 Feb 2012Allowed
Santu Ram and Another Vs State and Others
Delhi High Court · (2013) ACJ 1746
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 91Penal Code, 1860 (IPC) — Section 304A
High Courts07 Feb 2012Dismissed
Inder Setia Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0353
High Courts07 Feb 2012
Gnct of Delhi and Others Vs Shakuntala Verma
Delhi High Court · (2012) 02 DEL CK 0344
High Courts07 Feb 2012Allowed
Punjab State Industrial Development Corporation Limited Vs Rail India Technical and Economic Services
Delhi High Court · (2012) 128 DRJ 344
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24
High Courts07 Feb 2012
Rakesh Kanojia Vs State Govt of Nct of Delhi and Another
Delhi High Court · (2012) 4 AD 690 : (2012) 2 ILR Delhi 798
Criminal Procedure Code, 1973 (CrPC) — Section 319, 353Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts07 Feb 2012
DRI Vs Satyanarayan Agarwal
Delhi High Court · (2012) 2 AD 566 : (2012) 2 JCC 1043
Customs Act, 1962 — Section 135(1)