High Courts08 Feb 2012Dismissed
Sita and Others Vs Vikram Wasandi and Others
Delhi High Court · (2012) 02 DEL CK 0279
Delhi Rent Control Act, 1958 — Section 14(1), 25B
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 255 of 291
High Courts08 Feb 2012Dismissed
Sh. Sanjeev Kumar Sharma Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0270
Constitution of India, 1950 — Article 226
High Courts08 Feb 2012Allowed
Oriental Insurance Co. Ltd. Vs Usha and Others
Delhi High Court · (2013) 1 ACC 13
Civil Procedure Code, 1908 (CPC) — Section 50, 50(2)
High Courts08 Feb 2012Dismissed
Management of D.T.C Vs Balbir Singh
Delhi High Court · (2012) 187 DLT 398 : (2012) 2 SLJ 171
Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9
High Courts08 Feb 2012
Delhi Development Authority Vs M/s. Associates Builders
Delhi High Court · (2012) 02 DEL CK 0215
High Courts08 Feb 2012Dismissed
Sh. Vikas Jain Vs Shri Naresh Kumar
Delhi High Court · (2012) 02 DEL CK 0187
Delhi Rent Control Act, 1958 — Section 202, 50, 50Transfer of Property Act, 1882 — Section 106, 53A
High Courts08 Feb 2012
DCM Shriram Consolidated Vs Sree Ram Agro Ltd. and Others
Delhi High Court · (2012) 4 ILR Delhi 119 : (2012) 49 PTC 525
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 151Copyright Act, 1957 — Section 62(2)Trade Marks Act, 1999 — Section 11, 134, 134(2), 23, 28
High Courts08 Feb 2012
Kalu Ram Sharma Vs The Financial Commissioner and Others
Delhi High Court · (2012) 4 AD 192 : (2012) 3 ILR Delhi 519
Constitution of India, 1950 — Article 226
High Courts08 Feb 2012
The Delhi Race Club Ltd. Vs Government of NCT of Delhi and Others
Delhi High Court · (2012) 48 VST 483
High Courts08 Feb 2012
Attro Devi Vs State
Delhi High Court · (2012) 2 AD 541 : (2012) 187 DLT 487 : (2012) 2 JCC 941
High Courts08 Feb 2012Dismissed
Punjab National Bank Vs Sh. Virendra Prakash and Another
Delhi High Court · (2012) 5 AD 373 : (2012) 188 DLT 48 : (2012) 4 ILR Delhi 110
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106, 116
High Courts08 Feb 2012
Commissioner of Income Tax Vs M/s Jagat Novel Exhibitors Private Limited
Delhi High Court · (2013) 356 ITR 559 : (2012) 207 TAXMAN 243
High Courts08 Feb 2012
Ocean Plastics and Fibres (P) Limited Vs Delhi Development Authority and Another
Delhi High Court · (2012) 5 AD 35 : (2012) 187 DLT 359 : (2012) 4 ILR Delhi 134
High Courts08 Feb 2012Dismissed
Hemant Kumar Sharma Vs UOI and Others
Delhi High Court · (2012) 02 DEL CK 0091
High Courts08 Feb 2012
Vijay Kumar Bansal and Another Vs State and Another
Delhi High Court · (2012) 2 AD 889
High Courts08 Feb 2012Allowed
Ishwar Singh Vs STATE
Delhi High Court · (2012) 5 AD 105 : (2012) 3 ILR Delhi 107
High Courts08 Feb 2012Dismissed
Ashok Kumar Ahuja and Another Vs Gulab Rai Khanchandani
Delhi High Court · (2012) 02 DEL CK 0078
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(2), 27
High Courts08 Feb 2012
Siddhant Garg and Another Vs Registrar of Companies and Others
Delhi High Court · (2012) 2 AD 574 : (2012) 107 CLA 506 : (2012) 171 CompCas 326 : (2012) 3 CompLJ 467 : (2012) 187 DLT 501
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 560(6)
High Courts08 Feb 2012Dismissed
S.S. Hans Vs India Tourism Development Corporation Ltd. and Others
Delhi High Court · (2012) 02 DEL CK 0053
Constitution of India, 1950 — Article 226