COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 257 of 291

High Courts07 Feb 2012

GEM SANITARY APPLIANCES P. LTD Vs CHIEF COMMISSIONER INCOME TAX DELHI -IV AND OTHERS

Delhi High Court · (2012) 342 ITR 238 : (2012) 209 TAXMAN 477

Central Board of Direct Taxes Act, 1963 — Section 119(2)Income Tax Act, 1961 — Section 132, 234(A), 234(B), 234(C), 44AB

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High Courts07 Feb 2012Dismissed

Sh. Harish Goel and Another Vs M/s. Mega Overseas Private Ltd.

Delhi High Court · (2012) 02 DEL CK 0260

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Delhi Rent Control Act, 1958 — Section 14, 4, 6, 6A, 8Transfer of Property Act, 1882 — Section 106

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High Courts07 Feb 2012

Raj Kumar Vs The State of NCT of Delhi and Others

Delhi High Court · (2012) 02 DEL CK 0224

Criminal Procedure Code, 1973 (CrPC) — Section 140, 156(3), 197, 482Delhi Police Act, 1978 — Section 140Penal Code, 1860 (IPC) — Section 406, 420

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High Courts07 Feb 2012

Dashemsh Sewa Society and Another Vs Lt. Governor of Delhi and Others

Delhi High Court · (2012) 4 AD 174

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High Courts07 Feb 2012Dismissed

Sonia Chauhan Raghove Vs Sanjive Raghove and Others

Delhi High Court · (2012) 2 DMC 429

Domestic Violence Rules — Rule 6(1)Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 12(3), 12(3), 12(5)

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High Courts07 Feb 2012

Pappan Kumar and Others Vs Dusib and Another etc. etc.

Delhi High Court · (2012) 128 DRJ 643

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High Courts07 Feb 2012

Mukesh Kumar Kataria and Others Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2012) 02 DEL CK 0106

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High Courts07 Feb 2012

Em Pee Syndichem Pvt. Ltd. Vs Union of India and Another

Delhi High Court · (2012) 02 DEL CK 0104

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High Courts07 Feb 2012

Peak Chemical Corporation Inc. Vs National Aluminium Co. Ltd. National Aluminium Co. Ltd. Vs Peak Chemical Corporation Inc.

Delhi High Court · (2012) 2 AD 304 : (2012) 188 DLT 680

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High Courts07 Feb 2012

CIT Vs Virtual Soft Systems Ltd.

Delhi High Court · (2012) 2 AD 582 : (2012) 341 ITR 593 : (2012) 205 TAXMAN 257

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High Courts07 Feb 2012Dismissed

M/s Associated Journals Ltd. Vs MCD

Delhi High Court · (2012) 3 AD 26 : (2012) 190 DLT 317

Delhi Municipal Corporation Act, 1957 — Section 169, 170

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High Courts07 Feb 2012Dismissed

Mahesh Kumar Meena Vs Union of India and Others

Delhi High Court · (2012) 02 DEL CK 0048

Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 24

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High Courts07 Feb 2012Dismissed

Major Gaurav Negi Vs Union of India and Others

Delhi High Court · (2012) 02 DEL CK 0043

Constitution of India, 1950 — Article 226

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High Courts07 Feb 2012Dismissed

Mansi Hospital and Maternity Hospital Home Vs Regional Provident Fund Commissioner

Delhi High Court · (2012) 3 AD 440 : (2012) 3 LLJ 647 : (2012) LLR 404

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B

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High Courts06 Feb 2012

Glencore Grain Rotterdam B.V. Vs M/s Shivnath Rai Harnarain (India) Company

Delhi High Court · (2012) 187 DLT 118 : (2012) 128 DRJ 290

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 21 Rule 50(2), 146, 148A, 2(10)Partnership Act, 1932 — Section 25Transfer of Property Act, 1882 — Section 53

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High Courts06 Feb 2012