High Courts03 Feb 2012

Arun Sood Vs P.K. Roy

Delhi High Court · (2012) 3 JCC 2107

Criminal Procedure Code, 1973 (CrPC) — Section 200, 245(2), 482Foreign Exchange Regulation Act, 1973 — Section 18(2), 56, 57, 68, 68(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts03 Feb 2012Dismissed

Mahesh Pal Singh Vs Govt. of NCT of Delhi

Delhi High Court · (2012) 02 DEL CK 0188

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19Criminal Procedure Code, 1973 (CrPC) — Section 389Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 7