High Courts09 Feb 2012Dismissed
Vijay Kumar Goel Vs Shiv Charan
Delhi High Court · (2012) 02 DEL CK 0503
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 253 of 291
High Courts09 Feb 2012Dismissed
M/s. Royal Meridian India Pvt. Ltd. Vs M/s. Prince Co-Operative Group Housing Society Ltd.
Delhi High Court · (2012) 02 DEL CK 0448
Civil Procedure Code, 1908 (CPC) — Section 96Delhi Co-operative Societies Act, 1972 — Section 90
High Courts09 Feb 2012Allowed
Manoj Kumar Vs State (NCT) of Delhi
Delhi High Court · (2012) 3 JCC 1679
High Courts09 Feb 2012Dismissed
O.P. Julka Vs State
Delhi High Court · (2013) 196 DLT 349
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 420
High Courts09 Feb 2012
ICICI Lombard General Insurance Co. Ltd. Vs Chanderwati and Others Chanderwati and Others Vs Suresh Kumar and Others
Delhi High Court · (2013) 1 ACC 37 : (2013) ACJ 2394
High Courts09 Feb 2012
Aijaz Hussain Khwaja Vs State of Delhi
Delhi High Court · (2012) 02 DEL CK 0398
Criminal Procedure Code, 1973 (CrPC) — Section 125, 428Explosive Substances Act, 1908 — Section 5, 5(b)Unlawful Activities (Prevention) Act, 1967 — Section 23, 33
High Courts09 Feb 2012
Munish Sharma Vs State
Delhi High Court · (2013) 198 DLT 405 : (2012) 191 DLT 513
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306, 498A
High Courts09 Feb 2012
Babita Devi and Others Vs Hari Lal and Others
Delhi High Court · (2012) 02 DEL CK 0375
High Courts09 Feb 2012Allowed
New India Assurance Co. Ltd. Vs Phoolwati and Others
Delhi High Court · (2012) 02 DEL CK 0368
High Courts09 Feb 2012Dismissed
Aseem Abbas Vs Rajghat Samadhi Committee and Another
Delhi High Court · (2012) 133 FLR 671 : (2012) 3 LLJ 722
Industrial Disputes Act, 1947 — Section 2, 25F, 5
High Courts09 Feb 2012Dismissed
Delhi Development Authority and Others Vs Pushpa Lata and Others
Delhi High Court · (2012) 02 DEL CK 0348
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Feb 2012
Mahadev Vs State
Delhi High Court · (2012) 191 DLT 309
Criminal Procedure Code, 1973 (CrPC) — Section 157, 174, 313Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Feb 2012Dismissed
K.L. Bhagi Vs Amrit Kaur Baweja
Delhi High Court · (2012) 02 DEL CK 0278
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Feb 2012
Master Abdul Aleem Decd Thr Lrs Vs Hameeda Shahzad
Delhi High Court · (2012) 02 DEL CK 0277
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Feb 2012
S.K. Sarawagi and Co. Pvt. Ltd Vs Union of India and Ors
Delhi High Court · (2012) 128 DRJ 467
High Courts09 Feb 2012
Gajender Kumar Loond Vs Samant Barara
Delhi High Court · (2012) 4 AD 497 : (2012) 10 AD 598 : (2012) 187 DLT 403 : (2012) 128 DRJ 498
High Courts09 Feb 2012
Icici Lombard General Insurance Co. Ltd. Vs Sudesh and Others Sudesh and Others Vs ICICI Lombard General Insurance Co. Ltd.
Delhi High Court · (2012) 02 DEL CK 0086
High Courts09 Feb 2012Dismissed
UOI and Another Vs Mohd Arshad Quereshi
Delhi High Court · (2012) 02 DEL CK 0084
High Courts09 Feb 2012Dismissed
Kailash Prajapati Vs Citicorp Finance(I) Ltd.
Delhi High Court · (2012) 187 DLT 433
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(5), 11(6), 9