High Courts13 Feb 2012
BEHL Hospital Vs Asst Provident Fund Commissioner and Others
Delhi High Court · (2012) 133 FLR 724 : (2012) LLR 337
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 251 of 291
High Courts13 Feb 2012Dismissed
Balraj Singh Malik Vs Supreme Court of India
Delhi High Court · (2012) 4 AD 533 : AIR 2012 Delhi 79 : (2012) 187 DLT 684 : (2012) 128 DRJ 557 : (2012) 3 ILR Delhi 538
Advocates (Amendment) Act, 1993 — Section 30Advocates Act, 1961 — Section 16, 20, 30, 52, 58Constitution of India, 1950 — Article 134, 139A, 145, 246, 317
High Courts13 Feb 2012Dismissed
Agritrade International Pte. Ltd. Vs National Agricultural Co-Operative Marketing Federation of India Ltd.
Delhi High Court · (2012) 2 AD 616 : (2012) 1 ARBLR 405 : (2012) 187 DLT 510 : (2012) 128 DRJ 371
Arbitration and Conciliation Act, 1996 — Section 16(1), 47, 47(1), 48, 48(1)
High Courts13 Feb 2012Allowed
Karam Vir Singh Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 02 DEL CK 0028
Insurance Act, 1938 — Section 64VB, 64VB(1)
High Courts13 Feb 2012
Om Prakash Vs Amitabh Khosla and Others
Delhi High Court · (2012) 02 DEL CK 0027
High Courts13 Feb 2012Allowed
Raman Kumar Vs State of Delhi
Delhi High Court · (2012) 3 AD 64
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 366, 387
High Courts10 Feb 2012Allowed
Alankit Assignments Ltd. Vs CDR S.P. Puri (Retd) and Another
Delhi High Court · (2012) 2 AD 938 : (2012) 189 DLT 218
High Courts10 Feb 2012Dismissed
Meena Kanodia Vs Delhi Development Authority
Delhi High Court · (2012) 02 DEL CK 0602
High Courts10 Feb 2012Allowed
Usha Kumar Vs UOI
Delhi High Court · (2012) 3 AD 266 : (2012) 192 DLT 29
High Courts10 Feb 2012Allowed
Pawan Kumar Gupta and Others Vs Medical Council of India and Others
Delhi High Court · (2012) 02 DEL CK 0517
Graduate Medical Education Regulations, 1997 — Regulation 4Indian Medical Council Act, 1956 — Section 13(4A), 13(4B)
High Courts10 Feb 2012Allowed
Delhi Development Authority Vs Construction and Design Services Up Jal Nigam
Delhi High Court · AIR 2013 Delhi 97
Contract Act, 1872 — Section 73, 74
High Courts10 Feb 2012Dismissed
Munan Khan Vs Ganga Prasad Saini Decd Thr L.Rs.
Delhi High Court · (2012) 02 DEL CK 0511
Delhi Rent Control Act, 1958 — Section 14(1), 15(1), 15(7)
High Courts10 Feb 2012
Sudershan Lal Maini Vs Virender Kumar Maini and Others
Delhi High Court · (2012) 187 DLT 414
High Courts10 Feb 2012
United India Insurance Co. Ltd. Vs Ashwani Soni and Others Ashwani Soni Vs United India Insurance Co. Ltd.
Delhi High Court · (2012) 02 DEL CK 0470
High Courts10 Feb 2012Dismissed
Global Agri System Pvt. Ltd. Vs Bimla Sachdev
Delhi High Court · (2012) 3 ILR Delhi 533
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Feb 2012
Dy. Commissioner of Income Tax Vs General Sales Pvt. Ltd. and Others
Delhi High Court · (2013) 351 ITR 410 : (2012) 211 TAXMAN 199
High Courts10 Feb 2012Allowed
National Board of Examinations Vs Rajni Bajaj and Another
Delhi High Court · (2012) 189 DLT 653
Constitution of India, 1950 — Article 14, 21, 311, 311(2)
High Courts10 Feb 2012Allowed
National Board of Examinations Vs Ms. Rajni Bajaj and Another
Delhi High Court · (2012) 134 FLR 207
Constitution of India, 1950 — Article 14, 21, 311, 311(2)