COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 250 of 291

High Courts14 Feb 2012Allowed

Bijender @ Vijay Fauji, Anand Singh and Sukhchain @ Bhura Vs State

Delhi High Court · (2012) 3 AD 178

Criminal Procedure Code, 1973 (CrPC) — Section 162(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34

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High Courts14 Feb 2012Dismissed

Vishal Exports Overseas Limited Vs Humburg Bulk Carriers, Gmbh

Delhi High Court · (2012) 128 DRJ 241

Evidence Act, 1872 — Section 1Voyage Charterparty Laytime Interpretation Rules, 1993 — Rule 22

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High Courts14 Feb 2012

Air Customs Vs Ram Chander

Delhi High Court · (2012) 281 ELT 355

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Customs Act, 1962 — Section 108, 135(1)Penal Code, 1860 (IPC) — Section 186, 353

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High Courts14 Feb 2012Allowed

Sanjay Ghai and Others Vs State and Another

Delhi High Court · (2012) 02 DEL CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120(B), 34, 406, 420, 467

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High Courts14 Feb 2012Allowed

Delhi Development Authority Vs Sh. Balwinder Singh

Delhi High Court · (2012) 128 DRJ 531

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High Courts14 Feb 2012Allowed

Delhi Development Authority Vs Mohinder Singh

Delhi High Court · (2012) 7 AD 162

Constitution of India, 1950 — Article 226

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High Courts13 Feb 2012Dismissed

Manojit Ghosh Vs Union of India and Others

Delhi High Court · (2012) 02 DEL CK 0611

Central Industrial Security Force Rules, 2001 — Rule 3, 32, 34, 36, 37Constitution of India, 1950 — Article 226, 311, 311(1), 311(2), 311(3)

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High Courts13 Feb 2012

Delhi Power Company Ltd. Vs Sarathy Engg. Corporation and Another

Delhi High Court · (2012) 02 DEL CK 0583

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts13 Feb 2012Allowed

Smt. Maluki @ Raj Decd Thr L.Rs. and Others Vs Ajay Kumar @ Dev

Delhi High Court · (2012) 02 DEL CK 0538

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts13 Feb 2012Dismissed

Surinder Kumar (Deceased) Through His Legal Heirs Vs Smt. Sheela and Others

Delhi High Court · (2012) 02 DEL CK 0537

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts13 Feb 2012

Vatika Limited (Formerly Vatika Space Management Pvt. Ltd.) and Another Vs Income Tax Officer Ward 17(2), New Delhi

Delhi High Court · (2012) 2 AD 933 : (2013) 357 ITR 170 : (2012) 206 TAXMAN 301

Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 148(2)

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High Courts13 Feb 2012Disposed Off

Lt. Col. (Retd) A.N. Anand Vs Vipin Oberoi

Delhi High Court · (2012) 02 DEL CK 0455

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High Courts13 Feb 2012

Inspiration INC and Others Vs State and Another

Delhi High Court · (2012) 02 DEL CK 0399

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts13 Feb 2012Allowed

Sunil Kumar and Others Vs State

Delhi High Court · (2012) 5 AD 405 : (2012) 129 DRJ 170

Penal Code, 1860 (IPC) — Section 302, 34, 498A

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High Courts13 Feb 2012Dismissed

Satbir and Another Vs Ms. Adarsh Kaul Gill and Others

Delhi High Court · (2012) 02 DEL CK 0266

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151, 152, 48Delhi Land Revenue Act, 1954 — Section 33Limitation Act, 1963 — Article 136, 28, 5

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High Courts13 Feb 2012

Arun Shungloo Trust Vs CIT

Delhi High Court · (2012) 249 CTR 294 : (2012) 205 TAXMAN 456

Income Tax Act, 1961 — Section 2, 2(42A), 45, 48, 49

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High Courts13 Feb 2012Dismissed

Bashir Ahmad Shah Hami and Another Vs Smt. Sunita Arora and Another

Delhi High Court · (2012) 02 DEL CK 0232

Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 116Punjab High Court Rules and Orders — Rule 15

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High Courts13 Feb 2012

Neeru Sachdeva Vs Ramesh Kumar and Others

Delhi High Court · (2012) 02 DEL CK 0148

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High Courts13 Feb 2012Dismissed

Bajaj Allianz General Ins. Co. Ltd. Vs Pyare Lal and Others

Delhi High Court · (2012) 02 DEL CK 0121

Motor Vehicles Act, 1988 — Section 163A

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High Courts13 Feb 2012

Om Prakash Jain Vs UOI and Others

Delhi High Court · (2012) 02 DEL CK 0107

Contract Act, 1872 — Section 14, 19Penal Code, 1860 (IPC) — Section 120B, 420, 471

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