High Courts15 Feb 2012Dismissed
Dinesh Kumar Vs UOI and Others
Delhi High Court · (2012) 02 DEL CK 0393
Administrative Tribunals Act, 1985 — Section 20(1)Penal Code, 1860 (IPC) — Section 120B, 166, 167, 219, 307
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 248 of 291
High Courts15 Feb 2012
Indian Del. (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 250 CTR 344 : (2012) 349 ITR 330 : (2012) 207 TAXMAN 177
Customs Act, 1962 — Section 2(13)Income Tax Act, 1961 — Section 256(1), 28, 80HHC, 80HHC(1), 80HHC(4)
High Courts15 Feb 2012Dismissed
Satish Kapoor and Another Vs Km. Ishwari Assudani and Others
Delhi High Court · (2012) 128 DRJ 494
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2
High Courts15 Feb 2012
Amandeep Singh and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0265
Penal Code, 1860 (IPC) — Section 34, 406, 498(A)
High Courts15 Feb 2012Allowed
M/s FCL Technologies and Product Ltd. Vs M/s Rolwell Packaging Pvt. Ltd.
Delhi High Court · (2012) 4 AD 299
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Feb 2012
Munni Devi Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0222
High Courts15 Feb 2012
GNCTD and Another Vs Dharam Veer Singh Mukesh Kumar Vs Govt. of Nct of Delhi Commissioner of Police Vs Vinod Kumar
Delhi High Court · (2012) 6 AD 533
Administrative Tribunals Act, 1985 — Section 19Penal Code, 1860 (IPC) — Section 143, 147, 154, 294, 323Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts15 Feb 2012Dismissed
National Insurance Co. Ltd. Vs Vimla Sharma and Others
Delhi High Court · (2012) 02 DEL CK 0192
Constitution of India, 1950 — Article 136
High Courts15 Feb 2012Dismissed
Indu Chokshi and Anr Vs CBI and Others
Delhi High Court · (2012) 02 DEL CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 174, 482
High Courts15 Feb 2012
Ram Kishore Verma and Another Vs Mahavir Prasad
Delhi High Court · (2012) 02 DEL CK 0152
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Feb 2012
Dushasan Pradhan Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0129
High Courts15 Feb 2012Allowed
Balbir Tyagi Vs Smt. A Dhanwanti Chandela and Anr
Delhi High Court · (2012) 4 AD 593 : (2012) 190 DLT 277 : (2012) 128 DRJ 646 : (2012) 3 ILR Delhi 113
Constitution of India, 1950 — Article 226, 227Delhi Municipal Corporation (Election of Councillors) Rules, 1958 — Rule 92Delhi Municipal Corporation Act, 1957 — Section 15, 17, 25
High Courts15 Feb 2012Dismissed
Ram Gopal Vs Commissioner of Police, Delhi and Others
Delhi High Court · (2012) 02 DEL CK 0074
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 12Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 419, 420, 468, 471
High Courts15 Feb 2012Allowed
Subhash Chand Gupta Vs Yoginder Kumar Raj Kumar
Delhi High Court · (2012) 5 AD 534 : (2012) 188 DLT 263 : (2012) 2 RCR(Rent) 165
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts15 Feb 2012
Santosh Vaid and Another Vs Uttam Chand Amrit Lal Ghai Vs Darshan Singh
Delhi High Court · (2012) 188 DLT 293 : (2012) 128 DRJ 392
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 2(12), 9Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14, 4, 50, 6, 6A
High Courts15 Feb 2012
Sun Investment Pvt. Ltd. Vs The Assistant Commissioner of Income Tax and Others
Delhi High Court · (2012) 344 ITR 1 : (2012) 205 TAXMAN 424
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 115JB, 142(1), 143(1), 143(2), 143(3)Income Tax Rules, 1962 — Rule 40B
High Courts15 Feb 2012Dismissed
Dr. Prof. B.M.S. Bedi Vs Punjab National Bank and Others
Delhi High Court · (2012) 02 DEL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts14 Feb 2012Dismissed
Siraj Khan Vs Mohd Ahmed
Delhi High Court · (2012) 02 DEL CK 0601
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts14 Feb 2012
Gurvir Inder Singh Vs Virender Sahlot and Others
Delhi High Court · (2012) 02 DEL CK 0600
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151