High Courts16 Feb 2012Dismissed
ABB Ltd. Vs Sandeep Suri and Others
Delhi High Court · (2012) 02 DEL CK 0179
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 116
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 247 of 291
High Courts16 Feb 2012Allowed
Smt. Shakeela Begum Vs M/s. R.K. Supply Co. (1982) Pvt. Ltd.
Delhi High Court · (2012) 02 DEL CK 0178
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 65, 65B
High Courts16 Feb 2012
M/s National Highways Authority of India Vs M/s Tantia-TBL (JV)
Delhi High Court · (2012) 02 DEL CK 0158
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 73
High Courts16 Feb 2012
Airports Authority of India Vs Shri Shakti Resorts and Hotels Limited
Delhi High Court · (2012) 128 DRJ 379
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 73
High Courts16 Feb 2012Allowed
Alfa Therm Ltd. Vs Chandra Kala and Others
Delhi High Court · (2012) 02 DEL CK 0125
Motor Vehicles Act, 1988 — Section 149(2)
High Courts16 Feb 2012
Krishan Dass Gupta Vs State and Others
Delhi High Court · (2012) 02 DEL CK 0122
Delhi Rent Control Act, 1958 — Section 14(1)Registration Act, 1908 — Section 17Succession Act, 1925 — Section 235, 276(1), 278(1), 281, 283
High Courts16 Feb 2012Dismissed
M/s R.S. Builders and Engineers Ltd. Vs Bumi Hiway (M) Sdn Bhd.
Delhi High Court · (2012) 02 DEL CK 0112
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts16 Feb 2012Dismissed
Rajendra Prasad Dwivedi Vs Union of India and Another
Delhi High Court · (2012) 4 AD 668
Central Civil Services (Pension) Rules, 1972 — Rule 48(1)Penal Code, 1860 (IPC) — Section 120, 120B, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5(1), 5(2)
High Courts16 Feb 2012Dismissed
Ranjeet Jha Vs MCD
Delhi High Court · (2012) 3 AD 748 : (2012) 190 DLT 682
High Courts16 Feb 2012
Ravi Dass Vs Delhi Development Authority
Delhi High Court · (2012) 02 DEL CK 0025
High Courts16 Feb 2012Dismissed
Shri. Kanta Prasad Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0005
High Courts16 Feb 2012
M/s Haryana Tourism Corporation Limited Vs M/s P.K. Himat Singka and Co.
Delhi High Court · (2012) 02 DEL CK 0004
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 41 Rule 33, 96Contract Act, 1872 — Section 73
High Courts16 Feb 2012Allowed
Kusum Kund Durga Vs Kalra Papers (P.) Ltd.
Delhi High Court · (2013) 1 AD 532
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 106, 66, 66(2)
High Courts15 Feb 2012Allowed
Prem Lata Vs Pawan Kumar Khurana and Others
Delhi High Court · (2012) 5 AD 79 : (2012) 187 DLT 340
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 25
High Courts15 Feb 2012Allowed
M/s. Narang Distillery Ltd. Vs Sh. Ramesh Jaiswal
Delhi High Court · (2012) 128 DRJ 533
High Courts15 Feb 2012
S. Jasdeep Singh Vs S. Kehar Singh and Others Mrs. Jagjit Kaur Vs Mrs. Kulwant Kaur and Others
Delhi High Court · (2012) 02 DEL CK 0586
High Courts15 Feb 2012
Bajaj Allianz General Ins. Co. Ltd Vs Dharmo Devi and Others Smt. Dharmo Devi and Others Vs Manjeet Singh and Ors
Delhi High Court · (2012) 02 DEL CK 0563
High Courts15 Feb 2012
New India Assurance Co. Ltd. Vs Sarla Kumari and Others Sarla Kumari and Others Vs Upper Estate Transport and Others
Delhi High Court · (2012) 128 DRJ 353 : (2012) 3 TAC 414
Motor Vehicles Act, 1988 — Section 133, 140, 149(2), 166, 170Penal Code, 1860 (IPC) — Section 279, 304, 337
High Courts15 Feb 2012Dismissed
National Insurance Co. Ltd. Vs Prem Sukh Kashyap and Others
Delhi High Court · (2012) 02 DEL CK 0430
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a), 149(2)(a)(ii), 149(2)(b)
High Courts15 Feb 2012Disposed Off
Shweta Sinha Vs Ravi Sinha
Delhi High Court · (2012) 02 DEL CK 0419
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(i)(a), 24