High Courts17 Feb 2012
Ashwani Mehta Vs Mrs. Vibha Mehta Mrs. Vibha Mehta Vs Ashwani Mehta
Delhi High Court · (2012) 1 Crimes 742 : (2012) 187 DLT 348 : (2012) 1 DMC 500 : (2012) 128 DRJ 205
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 246 of 291
High Courts17 Feb 2012Dismissed
Abhipra Commodity Consutltants P. Ltd. and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 4 AD 695
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 24, 320Penal Code, 1860 (IPC) — Section 120B, 320, 326, 34, 406
High Courts17 Feb 2012
Mehmood Ali and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0017
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts17 Feb 2012Allowed
Deepak Nangia and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0016
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts17 Feb 2012Dismissed
G. Jayalal Vs UOI and Others
Delhi High Court · (2012) 5 AD 216 : (2012) 187 DLT 457 : (2012) 128 DRJ 280 : (2012) 2 SLJ 214
Companies Act, 1956 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts16 Feb 2012
Satish Kumar and Another Vs M/s Ess Aay Fashion India Pvt. Ltd. and Another
Delhi High Court · (2012) 02 DEL CK 0589
High Courts16 Feb 2012Allowed
Rakesh Kumar and Others Vs National Insurance Co. Ltd.
Delhi High Court · (2012) 02 DEL CK 0565
Motor Vehicles Act, 1988 — Section 128, 163A, 85
High Courts16 Feb 2012Dismissed
Musawar Ali Vs United India Insurance Co. Ltd and Others
Delhi High Court · (2012) 02 DEL CK 0564
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2)
High Courts16 Feb 2012
CIT Vs Shriram Pistons and Rings Ltd.
Delhi High Court · (2012) 206 TAXMAN 41
Income Tax Act, 1961 — Section 260A, 37Income Tax Rules, 1962 — Rule 46A
High Courts16 Feb 2012Dismissed
Archies Vs Sanjeev Khandelwal and Another
Delhi High Court · (2012) 02 DEL CK 0468
Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25BTransfer of Property Act, 1882 — Section 5
High Courts16 Feb 2012Dismissed
Ashok Kumar Sharma and Another Vs Ram Prasad Sharma and Another
Delhi High Court · (2012) 02 DEL CK 0467
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts16 Feb 2012Dismissed
Commissioner of Income Tax Vs Shriram Pistons and Rings Ltd.
Delhi High Court · (2012) 19 TAXMAN 205
Income Tax Act, 1961 — Section 260A, 37
High Courts16 Feb 2012
Gurdev Singh Dhnoay Vs State
Delhi High Court · (2012) 7 AD 111
Constitution of India, 1950 — Article 22(1)Extradition Act, 1962 — Section 25
High Courts16 Feb 2012
M/s. Skol Breveries Ltd. Vs M/s. J.D Wines and Others
Delhi High Court · (2013) 1 BC 537 : (2012) 195 DLT 394
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 28
High Courts16 Feb 2012Dismissed
RG Oswal Hosiery Industries Vs Union of India and Others
Delhi High Court · AIR 2012 Delhi 142 : (2012) 50 PTC 21
Trade and Merchandise Marks Act, 1958 — Section 107, 123, 25(2), 46, 48Trade and Merchandise Marks Rules, 1959 — Rule 66Trade Marks Act, 1999 — Section 145
High Courts16 Feb 2012
Smt. Vidyawati Vs Delhi Development Authority and Another
Delhi High Court · (2012) 02 DEL CK 0319
High Courts16 Feb 2012Dismissed
Gurbachan Singh Thapar Vs UOI and Others
Delhi High Court · (2012) 02 DEL CK 0294
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33
High Courts16 Feb 2012
SAK Industries Pvt Ltd Vs Deputy Commissioner of Income Tax New Delhi
Delhi High Court · (2012) 210 TAXMAN 85
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115, 143(3), 147, 148, 234B
High Courts16 Feb 2012Dismissed
Y.N. Kashyap and Another Vs CBI and Another
Delhi High Court · (2012) 02 DEL CK 0244
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts16 Feb 2012
Mr. Amardeep Singh Vs State and Others
Delhi High Court · (2012) 02 DEL CK 0221
Succession Act, 1925 — Section 276