High Courts21 Feb 2012
Anita A. Pathak Vs Raj Bahadur and Others Bajaj Allianz General Insurance Co. Ltd. Vs Vijay Kumar and Others
Delhi High Court · (2012) ACJ 1946
Motor Vehicles Act, 1988 — Section 147(3), 149, 149(1), 149(2), 149(4)
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 244 of 291
High Courts21 Feb 2012
Vikas Vihar Co-Operative Group Housing Society Ltd. Vs Budhiraja Electricals and Another
Delhi High Court · (2012) 1 ARBLR 476 : (2012) 188 DLT 565
Arbitration Act, 1940 — Section 14, 20, 30, 33
High Courts21 Feb 2012Dismissed
United India Insurance Co. Ltd. Vs Ramvati Upadhyay and Others Ramavati Upadhyay and Others Vs United India Insurance Co. Ltd.
Delhi High Court · (2012) 4 TAC 41
High Courts21 Feb 2012Dismissed
Sanjay Batra Vs Gulshan Sahani and Another
Delhi High Court · (2012) 02 DEL CK 0479
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts21 Feb 2012Dismissed
Suresh Chand Jain and Sons H.U.F. Vs Phalphor Builders (P) Ltd. and Others
Delhi High Court · AIR 2012 Delhi 73
Registration Act, 1908 — Section 17, 49
High Courts21 Feb 2012Dismissed
Bhanwar Lal Vs Union of India and Another
Delhi High Court · (2012) 02 DEL CK 0421
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 226, 311(2)
High Courts21 Feb 2012
Tilak Raj Singh Vs Union of India
Delhi High Court · (2012) 187 DLT 693
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Limitation Act, 1963 — Section 14Railways Act, 1989 — Section 124A
High Courts21 Feb 2012Allowed
United India Insurance Co. Ltd. Vs Valsama Joseph Rajan and Others
Delhi High Court · (2012) 3 TAC 391
Motor Vehicles Act, 1988 — Section 166, 168
High Courts21 Feb 2012Dismissed
Bilkish Vs Khushnuma
Delhi High Court · (2012) 02 DEL CK 0356
Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25BSlum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts21 Feb 2012Dismissed
Union of India Vs M/s Cox and Kings (India) Ltd. and Another Union of India and Another Vs M/s Cox and Kings (India) Ltd.
Delhi High Court · (2012) 4 ILR Delhi 158
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 3
High Courts21 Feb 2012Dismissed
New India Assurance Co. Ltd. Vs Suresh Gupta and Others
Delhi High Court · (2012) 02 DEL CK 0333
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 149(2)
High Courts21 Feb 2012Allowed
Ashiem Berry and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0326
Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts21 Feb 2012Allowed
Rampadarath Gami and Another and Ashok Kumar Vs State of NCT of Delhi
Delhi High Court · (2012) 4 AD 102
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Feb 2012
Pradeep Kumar and Another Vs UOI and Others
Delhi High Court · (2012) 02 DEL CK 0269
High Courts21 Feb 2012Dismissed
General Manager Northern Railway and Another Vs Jagdish Prasad Vijay
Delhi High Court · (2012) 02 DEL CK 0249
High Courts21 Feb 2012Dismissed
New India Assurance Co. Ltd. Vs Rimjhim Ispat Ltd. and Others
Delhi High Court · (2012) 4 TAC 213
High Courts21 Feb 2012Dismissed
Amit Gupta and Others Vs MCD and Others
Delhi High Court · (2012) 128 DRJ 201
Delhi Municipal Corporation Act, 1957 — Section 345A, 347
High Courts21 Feb 2012
National Handicrafts and Handloom Museum Vs Ashok Kumar and Others
Delhi High Court · (2012) 02 DEL CK 0093
Industrial Disputes Act, 1947 — Section 25F
High Courts21 Feb 2012
CIT Vs Millenium Automations and Systems Ltd.
Delhi High Court · (2012) 208 TAXMAN 252
Income Tax Act, 1961 — Section 133(6), 260A, 41(1)